Wednesday, 13, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Icici Lombard General Insurance ... vs Mamoni Sarania And 7 Ors
2021 Latest Caselaw 2976 Gua

Citation : 2021 Latest Caselaw 2976 Gua
Judgement Date : 18 November, 2021

Gauhati High Court
Icici Lombard General Insurance ... vs Mamoni Sarania And 7 Ors on 18 November, 2021
                                                                 Page No.# 1/3

GAHC010188412021




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                        Case No. : I.A.(Civil)/2227/2020

         ICICI LOMBARD GENERAL INSURANCE COMPANY LTD.
         HAVING ITS REGISTERED OFFICE AT ICICI BANK TOWERS
          BANDRA KURLA COMPLEX
          MUMBAI- 400051 AND ITS BRANCH OFFICE AT 3RD FLOOR
          KAMAKHYA TOWER
          G.S. ROAD
          CHRISTIAN BASTI
          GUWAHATI- 781005
          REP. BY THE LEGAL MANAGER
          GUWAHATI OFFICE.

          VERSUS

         MAMONI SARANIA AND 7 ORS.
         W/O- LATE DIGANTA SARANIA

         2:BARASHA SARANIA
         MINOR DAUGHTER OF LATE DIGANTA SARANIA
          3:DHANUSHMITA SARANIA
         MINOR DAUGHTER OF LATE DIGANTA SARANIA
          4:SMT. KASELYA SARANIA
         MOTHER OF LATE DIGANTA SARANIA
          (RESPONDENT NOS. 2 AND 3 BEING MINOR REP. BY THE RESPONDENT NO.
         1)
         ALL ARE RESIDENTS OF VILL.- DIGHLIPAR
          P.S. TAMULPUR
          DIST.- BAKSA (BTAD)
         ASSAM
          PIN- 781367. AND PRESENT RESIDENTS OF GANDHIBASTI P.S. CHANDMARI
          DIST.- KAMRUP(M)
          GUWAHATI- 781003.
          5:DEEP KR. SARKAR
         S/O- TARAPADA SARKAR
          R/O- VILL.- BHARGURI
                                                                        Page No.# 2/3

           P.S. TAMULPUR
           DIST.- BAKSA (BTAD)
           ASSAM
           PIN- 781367. (DRIVER OF THE BUS BEARING NO. AS-20/1686).
           6:THE MANAGING DIRECTOR

          ASSAM STATE TRANSPORT CORPORATION
          PALTAN BAZAR
          P.S. PALTANBAZAR
          GUWAHATI
          KAMRUP(M)
          ASSAM
          PIN- 781008. (OWNER OF THE BUS BEARING NO. AS-20/1686).
          7:BHASKAR JYOTI KALITA
          S/O- LAKHI KALITA
          C/O- KALYAN SEAL
          R/O- KAMAKHYA HILL
          NEAR MANDIR
          P.S. JALUKBARI
          GUWAHATI
          KAMRUP(M)
          ASSAM
          PIN- 781013. (RIDER OF THE SCOOTY BEARING NO. AS-01/BQ-2709).
          8:NITIN KUMAR
          S/O- MOHAN LAL
          C/O ASHOK KR. KARKWANI
          R/O- SHANKAR NAGAR
          H/NO. 4
          GUWAHATIO
          KAMRUP(M)
          ASSAM
          PIN- 781001.
          ------------
          Advocate for : MR T KALITA
          Advocate for : appearing for MAMONI SARANIA AND 7 ORS.



                                 BEFORE
                     HONOURABLE MR. JUSTICE NANI TAGIA

                                     ORDER

Date : 18.11.2021

Heard Mr. T. Kalita, learned counsel for the applicant- Insurance Company. Also heard Mr. A. T. Sarkar, learned counsel for the opposite parties/claimants.

Page No.# 3/3

As prayed for; the stay of the judgment & award, impugned herein, granted by this Court, vide order, dated 21.12.2020, shall continue till disposal of the connected appeal.

In view of the above, the interlocutory application accordingly stands allowed and disposed of.

JUDGE

Comparing Assistant

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter