Md Abdul Goni vs Md Sibir Ahmed And 7 Ors
2021 Latest Caselaw 2718 Gua

                                                                  Page No.# 1/3

GAHC010080092018




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : Crl.A./328/2018

         MD ABDUL GONI
         S/O- JAMIRUDDIN, VILLAGE- KAROIGURI, P.S. MURAJHAR, DISTRICT-
         NAGAON, ASSAM.



         VERSUS

         MD SIBIR AHMED AND 7 ORS
         S/O- MUKADDAS ALI,
         R/O-VILLAGE- KAROIGURI, P.S.- MURAJHAR, DISTRICT- NAGAON,
         ASSAM, PIN-782445.

         2:MD. TAUDDIN
          S/O- MUKADDAS ALI
         R/O-VILLAGE- KAROIGURI
          P.S.- MURAJHAR
          DISTRICT- NAGAON
         ASSAM
          PIN-782445.

         3:MD. MUKTARUDDIN
          S/O- MUKADDAS ALI
         R/O-VILLAGE- KAROIGURI
          P.S.- MURAJHAR
          DISTRICT- NAGAON
         ASSAM
          PIN-782445.

         4:MD. ABDUR RAHMAN @ ABDUL HAQUE
          S/O- AKADDAS ALI
         R/O-VILLAGE- KAROIGURI
          P.S.- MURAJHAR
          DISTRICT- NAGAON
                                                                          Page No.# 2/3

             ASSAM
             PIN-782445.

            5:MD. MISBAUDDIN
             S/O- AKADDAS ALI
            R/O-VILLAGE- KAROIGURI
             P.S.- MURAJHAR
             DISTRICT- NAGAON
            ASSAM
             PIN-782445.

            6:MD. NACHIM UDDIN
             S/O- AKADDAS ALI
            R/O-VILLAGE- KAROIGURI
             P.S.- MURAJHAR
             DISTRICT- NAGAON
            ASSAM
             PIN-782445.

            7:AKADDAS ALI
             S/O- LATE. MADARISH ALI
            R/O-VILLAGE- KAROIGURI
             P.S.- MURAJHAR
             DISTRICT- NAGAON
            ASSAM
             PIN-782445.

            8:THE STATE OF ASSAM
             REPRESENTED BY PP. ASSAM

Advocate for the Petitioner   : MD. A J ATIA

Advocate for the Respondent : MR H R A CHOUDHURY (R1-R7)




                                    BEFORE
                     HON'BLE MR. JUSTICE N. KOTISWAR SINGH
                      HON'BLE MRS. JUSTICE MALASRI NANDI

                                           ORDER

08.11.2021 [N. Kotiswar Singh, J.]

Heard Mr. N. Haque, learned counsel for the appellant. Also heard Mr. A. Ahmed, Page No.# 3/3

learned counsel appearing for respondent Nos.1--7 and Mr. P. Borthakur, learned Additional

Public Prosecutor, Assam, appearing for the State/respondent No.8.

Hearing concluded.

Judgment reserved.

                Sd/- Malasri Nandi               Sd/- N. Kotiswar Singh
                      JUDGE                               JUDGE




Comparing Assistant