Gauhati High Court
Page No.# 1/5 vs Abdul Sukkur And 7 Ors on 8 November, 2021
Page No.# 1/5
GAHC010150842021
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
I.A.(Civil)/1780/2021
THE STATE OF ASSAM AND 3 ORS.
REPRESENTED BY THE COMMISSIONER AND SECRETARY REVENUE AND
DISASTER MANAGEMENT GOVERNMENT OF ASSAM
2: THE DEPUTY COMMISSIONER
KARIMGANJ
P.O AND P.S. AND DIST-KARIMGANJ
3: CIRCLE OFFICER
KARIMGANJ
P.O. AND P.S. AND DIST-KARIMGANJ
4: LAND ACQUISITION OFFICER
OFFICE OF THE DEPUTY COMMISSIONER
KARIMGANJ
P.O. AND P.S. AND DIST-KARIMGANJ
VERSUS
ABDUL SUKKUR AND 7 ORS.
S/O LATE MONTAJ ALI
R/O VILL AND P.O.-KURIKHALA
P.S. AND DIST-KARIMGANJ
ASSAM
2:ON THE DEATH OF MD. MOINUL HAQUE
HIS LEGAL HEIRS
2.1:SULTAN BEGUM
W/O LATE MOINUL HAQUE
R/O VILL AND P.O.-KURIKHALA
P.S. AND DIST-KARIMGANJ
ASSAM
2.2:JUBAIR AHMED
(MINOR)
S/O LATE MOINUL HAQUE
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R/O VILL AND P.O.-KURIKHALA
P.S. AND DIST-KARIMGANJ
ASSAM (REPRESENTED BY RESPONDENT 2.1)
2.3:RAHIMA SULTANA
(MINOR)
D/O LATE MOINUL HAQUE
R/O VILL AND P.O.-KURIKHALA
P.S. AND DIST-KARIMGANJ
ASSAM (REPRESENTED BY RESPONDENT 2.1)
3:NAZRUL ISLAM
S/O LATE SIVAJUL HAQUE
R/O VILL AND P.O.-KURIKHALA
P.S. AND DIST-KARIMGANJ
ASSAM
4:MD. MOINUL HAQUE
S/O LATE SIVAJUL HAQUE
R/O VILL AND P.O.-KURIKHALA
P.S. AND DIST-KARIMGANJ
ASSAM
5:NUZRUL HAQUE
S/O LATE SIVAJUL HAQUE
R/O VILL AND P.O.-KURIKHALA
P.S. AND DIST-KARIMGANJ
ASSAM
6:THE UNION OF INDIA
MINISTER OF HOME AFFAIRS
NEW DELHI-1
7:SECRETARY TO THE UNION OF INDIA
MINISTRY OF HOME AFFAIRS
NEW DELHI-1
8:COMMANDANT 115 BN
B.S.F.
MAIZDIHI KARIMGANJ TOWN
P.O. AND P.S. AND DIST- KARIMGANJ
ASSAM
------------
Advocate for : GA
ASSAM
Advocate for : appearing for ABDUL SUKKUR AND 7 ORS.
In Case No. : RSA/101/2021
THE STATE OF ASSAM AND 3 ORS.
REPRESENTED BY THE COMMISSIONER AND SECRETARY REVENUE
AND DISASTER MANAGEMENT GOVERNMENT OF ASSAM
2: THE DEPUTY COMMISSIONER
Page No.# 3/5
KARIMGANJ
P.O AND P.S. AND DIST-KARIMGANJ
3: CIRCLE OFFICER
KARIMGANJ
P.O. AND P.S. AND DIST-KARIMGANJ
4: LAND ACQUISITION OFFICER
OFFICE OF THE DEPUTY COMMISSIONER
KARIMGANJ
P.O. AND P.S. AND DIST-KARIMGAN
VERSUS
ABDUL SUKKUR AND 7 ORS.
S/O LATE MONTAJ ALI, R/O VILL AND P.O.-KURIKHALA, P.S. AND DIST-
KARIMGANJ, ASSAM
2:ON THE DEATH OF MD. MOINUL HAQUE
HIS LEGAL HEIRS
2.1:SULTAN BEGUM
W/O LATE MOINUL HAQUE
R/O VILL AND P.O.-KURIKHALA
P.S. AND DIST-KARIMGANJ
ASSAM
2.2:JUBAIR AHMED
(MINOR)
S/O LATE MOINUL HAQUE
R/O VILL AND P.O.-KURIKHALA
P.S. AND DIST-KARIMGANJ
ASSAM (REPRESENTED BY RESPONDENT 2.1)
2.3:RAHIMA SULTANA
(MINOR)
D/O LATE MOINUL HAQUE
R/O VILL AND P.O.-KURIKHALA
P.S. AND DIST-KARIMGANJ
ASSAM (REPRESENTED BY RESPONDENT 2.1)
3:NAZRUL ISLAM
S/O LATE SIVAJUL HAQUE
R/O VILL AND P.O.-KURIKHALA
P.S. AND DIST-KARIMGANJ
ASSAM
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4:MD. MOINUL HAQUE
S/O LATE SIVAJUL HAQUE
R/O VILL AND P.O.-KURIKHALA
P.S. AND DIST-KARIMGANJ
ASSAM
5:NUZRUL HAQUE
S/O LATE SIVAJUL HAQUE
R/O VILL AND P.O.-KURIKHALA
P.S. AND DIST-KARIMGANJ
ASSAM
6:THE UNION OF INDIA
MINISTER OF HOME AFFAIRS
NEW DELHI-1
7:SECRETARY TO THE UNION OF INDIA
MINISTRY OF HOME AFFAIRS
NEW DELHI-1
8:COMMANDANT 115 BN
B.S.F.
MAIZDIHI KARIMGANJ TOWN
P.O. AND P.S. AND DIST- KARIMGANJ
ASSA
Advocate for the Petitioner : GA, ASSAM
Advocate for the Respondent :
BEFORE
HONOURABLE MR. JUSTICE DEVASHIS BARUAH
ORDER
Date : 08/11/2021
Heard Mr. P.S. Deka, the learned Senior Govt. Advocate, who appears for the
applicants.
Issue notice returnable by 4 (four) weeks.
On a prima facie perusal of the impugned judgment and decree passed by the First
Appellate Court, it transpires that the said judgment and decree is not executable in nature.
Having said so, it would be relevant to hear the respondents before passing appropriate
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orders in the instant proceedings.
List the matter be listed after 4 (four) weeks after service of notice upon the
respondents.
JUDGE
Comparing Assistant
