Raktim Ray vs The State Of Assam Ana Anr
2021 Latest Caselaw 993 Gua

                                                                  Page No.# 1/2

GAHC010017752021




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                  Case No. : Crl.A./40/2021

            RAKTIM RAY
            S/O- SRI ARUN CHANDRA RAY, R/O- VILL.- JAKUAPARA, PATILADAHA
            UNDER MANIKPUR POLICE STATION IN THE DISTRICT OF BONGAIGAON,
            ASSAM, PIN- 783391.



            VERSUS

            THE STATE OF ASSAM ANA ANR.
            REP. BY P.P., ASSAM

            2:SMT. LEELA BALA RAY
            W/O- SRI DHARMESHWAR RAY
             R/O- JAKUAPARA
             PATILADAHA UNDER MANIKPUR POLICE STATION IN THE DISTRICT OF
            BONGAIGAON
            ASSAM
             PIN- 783391

Advocate for the Petitioner   : MR. B M CHOUDHURY

Advocate for the Respondent : PP, ASSAM




                                    BEFORE
                       HONOURABLE MR. JUSTICE SUMAN SHYAM
                       HONOURABLE MR. JUSTICE MIR ALFAZ ALI

                                          ORDER

Date : 15-03-2021 Suman Shyam, J Page No.# 2/2

Heard Mr. R. Ali, learned counsel for the appellant.

This appeal is directed against the judgment and order dated 04-01-2021 passed by the court of learned Sessions Judge, Bongaigaon in connection with Sessions Case No. 17(M)/2019 whereby the appellant was convicted under Section 376(D)/ 34 IPC and sentenced by undergo rigorous imprisonment for 20 years and also to pay fine.

Perused the grounds taken in the memo of appeal.

Admit the appeal.

Call for the LCR.

Since Mr. M. Phukan, learned Addl. P.P. Assam has appeared and accepted notice on behalf of respondent No. 1, no formal notice is required to be sent to the said respondent.

Appellant to take steps for service of notice upon respondent No. 2/ informant by registered post with A/D.

Steps within a week from today.

                            JUDGE                     JUDGE
GS




Comparing Assistant