Gauhati High Court
Page No.# 1/ vs Karika Chanda And 19 Ors on 12 March, 2021
Page No.# 1/10
GAHC010044862021
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : RSA/41/2021
SUNIL CHANDA AND ANR.
S/O LATE UPENDRA CHANDA, R/O VILL ADHARKUNA, PO ADHARKUNA,
PS BADARPUR, DIST. KARIMGANJ, ASSAM, PIN-788701
2: SUBIR CHANDA
S/O SUNIL CHANDA
R/O VILL ADHARKUNA
PO ADHARKUNA
PS BADARPUR
DIST. KARIMGANJ
ASSAM
PIN-78870
VERSUS
KARIKA CHANDA AND 19 ORS.
S/O LATE KAMINI MOHAN CHANDA, R/O VILLAGE ADHARKUNA, PO
ADHARKUNA, PS BADARPUR, DIST KARIMGANJ, ASSAM, PIN-788701
2:JOINUL ABEDIN
S/O LATE ABUL HASAN
C/O JOINUL ABEDIN
R/O VILL AND PO MAHALLA MAINPUR CITY
JOUNPUR
UTTAR PRADESH
PIN 205001
3:JORFUL HASSAN
S/O LATE ABUL HASAN
C/O JOINUL ABEDIN
R/O VILL AND PO MAHALLA MAINPUR CITY
JOUNPUR
UTTAR PRADESH
PIN 205001
Page No.# 2/10
4:NURUL HOQUE
S/O LATE ABUL HASAN
C/O JOINUL ABEDIN
R/O VILL AND PO MAHALLA MAINPUR CITY
JOUNPUR
UTTAR PRADESH
PIN 205001
5:FOKRUL HASAN
S/O LATE ABUL HASAN
C/O JOINUL ABEDIN
R/O VILL AND PO MAHALLA MAINPUR CITY
JOUNPUR
UTTAR PRADESH
PIN 205001
6:EZAZ AHMED
S/O LATE ABDUL MOIN
C/O EZAZ KHAN
R/O VILL AND PO MAHALLA MAINPUR CITY
JOUNPUR
UTTAR PRADESH
PIN 205001
7:NEAZ AHMED
S/O LATE ABDUL MOIN
C/O EZAZ KHAN
R/O VILL AND PO MAHALLA MAINPUR CITY
JOUNPUR
UTTAR PRADESH
PIN 205001
8:MUMTAZ AHMED
S/O LATE ABDUL MOIN
C/O EZAZ KHAN
R/O VILL AND PO MAHALLA MAINPUR CITY
JOUNPUR
UTTAR PRADESH
PIN 205001
9:SAFINA KHATUN
D/O LATE ABDUL MOIN
C/O EZAZ KHAN
R/O VILL AND PO MAHALLA MAINPUR CITY
JOUNPUR
UTTAR PRADESH
PIN 205001
Page No.# 3/10
10:RUJANA KHATUN
D/O LATE ABDUL MOIN
C/O EZAZ KHAN
R/O VILL AND PO MAHALLA MAINPUR CITY
JOUNPUR
UTTAR PRADESH
PIN 205001
11:AZIZA KHATUN
D/O LATE ABDUL MOIN
C/O EZAZ KHAN
R/O VILL AND PO MAHALLA MAINPUR CITY
JOUNPUR
UTTAR PRADESH
PIN 205001
12:SHAMIM AHMED
D/O LATE ABUL MUNIM
R/O VILL AND PO MAHLLA MAINPUR CITY
JOUNPUR
UTTAR PRADESH
AT PRESENT UNDER C/O SHAMIM AHMED
R/O AZAD HIND TEA CORPORATION C.K. 43/88 DALMUDI
VARANASI
UTTAR PRADESH
13:NASIM AHMED
S/O LATE ABUL MUNIM
R/O VILL AND PO MAHLLA MAINPUR CITY
JOUNPUR
UTTAR PRADESH
AT PRESENT UNDER C/O SHAMIM AHMED
R/O AZAD HIND TEA CORPORATION C.K. 43/88 DALMUDI
VARANASI
UTTAR PRADESH
14:NOIM AHMED
SO LATE ABUL MUNIM
R/O VILL AND PO MAHLLA MAINPUR CITY
JOUNPUR
UTTAR PRADESH
AT PRESENT UNDER C/O SHAMIM AHMED
R/O AZAD HIND TEA CORPORATION C.K. 43/88 DALMUDI
VARANASI
Page No.# 4/10
UTTAR PRADESH
15:OKIL AHMED
S/O LATE ABUL MUNIM
R/O VILL AND PO MAHLLA MAINPUR CITY
JOUNPUR
UTTAR PRADESH
AT PRESENT UNDER C/O SHAMIM AHMED
R/O AZAD HIND TEA CORPORATION C.K. 43/88 DALMUDI
VARANASI
UTTAR PRADESH
16:SAKIL AHMED
S/O LATE ABUL MUNIM
R/O VILL AND PO MAHLLA MAINPUR CITY
JOUNPUR
UTTAR PRADESH
AT PRESENT UNDER C/O SHAMIM AHMED
R/O AZAD HIND TEA CORPORATION C.K. 43/88 DALMUDI
VARANASI
UTTAR PRADESH
17:KAPIL AHMED
D/O LATE ABUL MUNIM
R/O VILL AND PO MAHLLA MAINPUR CITY
JOUNPUR
UTTAR PRADESH
AT PRESENT UNDER C/O SHAMIM AHMED
R/O AZAD HIND TEA CORPORATION C.K. 43/88 DALMUDI
VARANASI
UTTAR PRADESH
18:TASURIBI KHATUN
D/O LATE ABUL MUNIM
R/O VILL AND PO MAHLLA MAINPUR CITY
JOUNPUR
UTTAR PRADESH
AT PRESENT UNDER C/O SHAMIM AHMED
R/O AZAD HIND TEA CORPORATION C.K. 43/88 DALMUDI
VARANASI
UTTAR PRADESH
19:RAJIA BEGOM
D/O LATE ABUL MUNIM
Page No.# 5/10
R/O VILL AND PO MAHLLA MAINPUR CITY
JOUNPUR
UTTAR PRADESH
AT PRESENT UNDER C/O SHAMIM AHMED
R/O AZAD HIND TEA CORPORATION C.K. 43/88 DALMUDI
VARANASI
UTTAR PRADESH
20:NASIM BEGOM
D/O LATE ABUL MUNIM
R/O VILL AND PO MAHLLA MAINPUR CITY
JOUNPUR
UTTAR PRADESH
AT PRESENT UNDER C/O SHAMIM AHMED
R/O AZAD HIND TEA CORPORATION C.K. 43/88 DALMUDI
VARANASI
UTTAR PRADES
Advocate for the Petitioner : MR H R A CHOUDHURY
Advocate for the Respondent :
Linked Case : I.A.(Civil)/657/2021
SUNIL CHANDA AND ANR.
SO LATE UPENDRA CHANDA
R/O VILL. ADHARKUNA
PO ADHARKUNA
PS BADARPUR
DIST. KARIMGANJ
ASSAM
PIN-788701
2: SUBIR CHANDA
S/O SUNIL CHANDA
R/O VILL ADHARKUNA
PO ADHARKUNA
PS BADARPUR
DIST. KARIMGANJ
ASSAM
PIN-788701
Page No.# 6/10
VERSUS
KARIKA CHANDA AND 19 ORS.
S/O LATE KAMINI MOHAN CHANDA
R/O VILLAGE ADHARKUNA
PO ADHARKUNA
PS BADARPUR
DIST. KARIMGANJ
ASSAM
PIN-788701
2:JOINUL ABEDIN
S/O LATE ABUL HASAN
C/O JOINUL ABEDIN
R/O VILL AND PO MAHALLA MAINPUR CITY
JOUNPUR
UTTAR PRADESH
PIN 205001
3:JORFUL HASSAN
S/O LATE ABUL HASAN
C/O JOINUL ABEDIN
R/O VILL AND PO MAHALLA MAINPUR CITY
JOUNPUR
UTTAR PRADESH
PIN 205001
4:NURUL HOQUE
S/O LATE ABUL HASAN
C/O JOINUL ABEDIN
R/O VILL AND PO MAHALLA MAINPUR CITY
JOUNPUR
UTTAR PRADESH
PIN 205001
5:FOKRUL HASAN
S/O LATE ABUL HASAN
C/O JOINUL ABEDIN
R/O VILL AND PO MAHALLA MAINPUR CITY
JOUNPUR
UTTAR PRADESH
PIN 205001
6:EZAZ AHMED
S/O LATE ABDUL MOIN
C/O EZAZ KHAN
R/O VILL AND PO MAHALLA MAINPUR CITY
JOUNPUR
UTTAR PRADESH
PIN 205001
7:NEAZ AHMED
S/O LATE ABDUL MOIN
Page No.# 7/10
C/O EZAZ KHAN
R/O VILL AND PO MAHALLA MAINPUR CITY
JOUNPUR
UTTAR PRADESH
PIN 205001
8:MUMTAZ AHMED
S/O LATE ABDUL MOIN
C/O EZAZ KHAN
R/O VILL AND PO MAHALLA MAINPUR CITY
JOUNPUR
UTTAR PRADESH
PIN 205001
9:SAFINA KHATUN
D/O LATE ABDUL MOIN
C/O EZAZ KHAN
R/O VILL AND PO MAHALLA MAINPUR CITY
JOUNPUR
UTTAR PRADESH
PIN 205001
10:RUJANA KHATUN
D/O LATE ABDUL MOIN
C/O EZAZ KHAN
R/O VILL AND PO MAHALLA MAINPUR CITY
JOUNPUR
UTTAR PRADESH
PIN 205001
11:AZIZA KHATUN
D/O LATE ABDUL MOIN
C/O EZAZ KHAN
R/O VILL AND PO MAHALLA MAINPUR CITY
JOUNPUR
UTTAR PRADESH
PIN 205001
12:SHAMIM AHMED
D/O LATE ABUL MUNIM
R/O VILL AND PO MAHLLA MAINPUR CITY
JOUNPUR
UTTAR PRADESH
AT PRESENT UNDER C/O SHAMIM AHMED
R/O AZAD HIND TEA CORPORATION C.K. 43/88 DALMUDI
VARANASI
UTTAR PRADESH
13:NASIM AHMED
S/O LATE ABUL MUNIM
R/O VILL AND PO MAHLLA MAINPUR CITY
JOUNPUR
UTTAR PRADESH
Page No.# 8/10
AT PRESENT UNDER C/O SHAMIM AHMED
R/O AZAD HIND TEA CORPORATION C.K. 43/88 DALMUDI
VARANASI
UTTAR PRADESH
14:NOIM AHMED
SO LATE ABUL MUNIM
R/O VILL AND PO MAHLLA MAINPUR CITY
JOUNPUR
UTTAR PRADESH
AT PRESENT UNDER C/O SHAMIM AHMED
R/O AZAD HIND TEA CORPORATION C.K. 43/88 DALMUDI
VARANASI
UTTAR PRADESH
15:OKIL AHMED
S/O LATE ABUL MUNIM
R/O VILL AND PO MAHLLA MAINPUR CITY
JOUNPUR
UTTAR PRADESH
AT PRESENT UNDER C/O SHAMIM AHMED
R/O AZAD HIND TEA CORPORATION C.K. 43/88 DALMUDI
VARANASI
UTTAR PRADESH
16:SAKIL AHMED
S/O LATE ABUL MUNIM
R/O VILL AND PO MAHLLA MAINPUR CITY
JOUNPUR
UTTAR PRADESH
AT PRESENT UNDER C/O SHAMIM AHMED
R/O AZAD HIND TEA CORPORATION C.K. 43/88 DALMUDI
VARANASI
UTTAR PRADESH
17:KAPIL AHMED
D/O LATE ABUL MUNIM
R/O VILL AND PO MAHLLA MAINPUR CITY
JOUNPUR
UTTAR PRADESH
AT PRESENT UNDER C/O SHAMIM AHMED
R/O AZAD HIND TEA CORPORATION C.K. 43/88 DALMUDI
VARANASI
UTTAR PRADESH
18:TASURIBI KHATUN
D/O LATE ABUL MUNIM
R/O VILL AND PO MAHLLA MAINPUR CITY
Page No.# 9/10
JOUNPUR
UTTAR PRADESH
AT PRESENT UNDER C/O SHAMIM AHMED
R/O AZAD HIND TEA CORPORATION C.K. 43/88 DALMUDI
VARANASI
UTTAR PRADESH
19:RAJIA BEGOM
D/O LATE ABUL MUNIM
R/O VILL AND PO MAHLLA MAINPUR CITY
JOUNPUR
UTTAR PRADESH
AT PRESENT UNDER C/O SHAMIM AHMED
R/O AZAD HIND TEA CORPORATION C.K. 43/88 DALMUDI
VARANASI
UTTAR PRADESH
20:NASIM BEGOM
D/O LATE ABUL MUNIM
R/O VILL AND PO MAHLLA MAINPUR CITY
JOUNPUR
UTTAR PRADESH
AT PRESENT UNDER C/O SHAMIM AHMED
R/O AZAD HIND TEA CORPORATION C.K. 43/88 DALMUDI
VARANASI
UTTAR PRADESH
------------
Advocate for : MR H R A CHOUDHURY
Advocate for : appearing for KARIKA CHANDA AND 19 ORS.
BEFORE
HONOURABLE MR. JUSTICE KALYAN RAI SURANA
ORDER
12.03.2021
Heard Ms. R. Choudhury, learned counsel for the appellants.
Issue notice in this application under Order XLI Rule 5 CPC.
The applicants shall take steps within 3(three) days for service notice on the opposite
Page No.# 10/10
parties by usual process as well as by registered post with A/D.
As the connected appeal has been admitted for hearing, as an interim measure and
till the next returnable date the judgment and decree dated 21.12.2020 passed by the Civil
Judge, Karimganj in T.A. 28/2017, shall remain stayed.
List the matter on 28.04.2021.
JUDGE
Comparing Assistant
