Page No.# 1/3 vs The State Of Assam And 7 Ors
2021 Latest Caselaw 917 Gua

                                                                     Page No.# 1/3

GAHC010005302019




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                            Case No. : WP(C)/167/2019

         PULEN DEY AND ANR.
         S/O. GOBINDA MOHAN DEY, R/O. SIX MILE, CHACCHAL, H.NO.-5,
         SUDARSHAN PATH, GUWAHATI-22, DIST. KAMRUP, ASSAM.

         2: LALIT BHARALI

          S/O. RAMESWAR BHARALI
          R/O. KAMPUR
          P.O. KAMPUR
          DIST. NAGAON
          PIN-782426

         VERSUS

         THE STATE OF ASSAM AND 7 ORS.
         REP. BY THE COMMISSIONER OF TRANSPORT DEPTT., GOVT. OF ASSAM,
         JAWAHAR NAGAR, KHANAPARA, GUWAHATI-22.

         2:THE SECRETARY
         TO THE GOVT. OF ASSAM TRANSPORT DEPTT.
          DISPUR
          GHY.-06
         ASSAM.

         3:THE ASSAM STATE TRANSPORT CORPORATION
          REP. BY ITS MANAGING DIRECTOR
          PALTANBAZAR
          GHY.-08.

         4:THE MANAGING DIRECTOR

          ASSAM STATE TRANSPORT CORPORATION
          PALTANBAZAR
          GUWAHATI-08.
                                                                                 Page No.# 2/3


            5:THE STATE TRANSPORT AUTHORITY
             REP. BY ITS CHAIRMAN
             DISPUR
             GUWAHATI-06.

            6:THE REGIONAL TRANSPORT AUTHORITY
             REP. BY ITS DISTRICT TRANSPORT OFFICER
             BETKUCHI
             GUWAHATI
             KAMRUP (M)
             PIN-781035.

            7:THE ITS DISTRICT TRANSPORT OFFICER

             NAGAON
             (REGISTERING AUTHORITY) PIN-782001.

            8:THE DISTRICT TRANSPORT OFFICER

             KAMRUP
             (REGISTERING AUTHORITY)
             KAMRUP (M)
             PIN-781035

Advocate for the Petitioner   : MR. P K GOSWAMI

Advocate for the Respondent : MR. Y. DOLEY(SC, TRANSPORT)




                                   BEFORE
                  HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

                                           ORDER

10-03-2021 This matter is listed before this Court pursuant to the Judgment dated 02.02.2021 passed by a Division Bench of this Court by which the reference has been answered and the matter was directed to be placed before the appropriate Bench for consideration on the factual aspects.

I have heard Shri P.K. Goswami, learned counsel for the petitioners through remote video conference.

Shri N. Dutta, learned Senior Counsel is present for the ASTC who is also Page No.# 3/3

heard through remote video conference who is assisted by Shri J. Roy, learned counsel.

Ms. M. D. Bora, learned State Counsel, Transport Department is present. As agreed upon by the parties, list this matter for admission hearing on 25.03.2021.

JUDGE

Comparing Assistant