United India Insurance Co. Ltd vs Namita Bala Das And 4 Ors
2021 Latest Caselaw 878 Gua

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GAHC010033542021




                        THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : I.A.(Civil)/495/2021

         UNITED INDIA INSURANCE CO. LTD.
         A COMPANY REGD. AND INCORPORATED UNDER THE COMPANIES ACT,
         1956 AND HAVING ITS HEAD OFFICE AT 24 WHITES ROAD, MADRAS AND
         A REGIONAL OFFICE AT DISPUR, GHY- 5



         VERSUS

         NAMITA BALA DAS AND 4 ORS.
         W/O. LATE SANJIT CH. DAS

         2:SUTAN CH. DAS

          S/O LATE SANJIT CH. DAS.

         3:MISS PRIYATAMA DAS

          D/O LATE SANJIT CH. DAS.

         4:MISS SARASWATI DAS

          D/O LATE SANJIT CH. DAS
         ALL ARE R/O VILL. PAMGAON
          P.S. LANKA
          DIST. NAGAON
         ASSAM. RESPONDENT NO. 2
         3 and 4 ARE MINOR AND REPRESENTED THROUGH THEIR MOTHER SMTI
         NAMITA BALA DAS
          RESPONDENT NO. 1

         5:KAMAL DAS

          S/O LATE BINI DAS
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             R/O SONAPUR
             P.S KHETRI
             DIST. KAMRUP
             ASSAM
             PRESENTLY RESIDING AND TO BE SERVED AT KRISHNA NAGAR
             HOJAI TOWN
             P.S. HOJAI
             DIST. NAGAON
             ASSAM. OWNER and DRIVER OF THE VEHICLE AXK 388

Advocate for the Petitioner     : MR.S DUTTA

Advocate for the Respondent : MR. B PATHAK




                                     BEFORE
                     HONOURABLE MR. JUSTICE KALYAN RAI SURANA

                                            ORDER

Date : 08-03-2021

Heard Ms. I. Das, learned counsel for the applicant and Mr. R. Thadani, learned counsel for the opposite party.

On dismissal of the connected MAC 23/2010 by judgment dated 21.11.2019, the applicant prays for permitting them to withdraw the statutory deposit of Rs.25,000/- made before this Court.

Prayer is allowed.

The statutory deposit may be refunded to the applicant.

The matter stands disposed of.

JUDGE

Comparing Assistant