Citation : 2021 Latest Caselaw 840 Gua
Judgement Date : 5 March, 2021
Page No.# 1/2
GAHC010030372021
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WA/73/2021
THE FOOD CORPORATION OF INDIA AND 2 ORS
REP. BY THE GENERAL MANAGER, (REGIONAL), REGIONAL OFFICE, JNK
BUILDING, APPSC ROAD, E SECTOR, ITANAGAR, ARUNACHAL PRADESH-
791111
2: THE ASSISTANT GENERAL MANAGER (CONTRACT)
FOOD CORPORATION OF INDIA
JNK BUILDING APPSC ROAD
E-SECTOR
ITANAGAR
ARUNACHAL PRADESH-791111
3: THE CHAIRMAN
TECHNICAL EVALUATION COMMITTEE
E-TENDER NO. RH BHPN-BHALUKPUNG/REGULAR/ RTC/041 DATED
30.05.201
VERSUS
M/S KUMAR ROADWAYS
REP. BY ITS PROPRIETOR KUMARI SHALINI, W/O AVINASH KUMAR
MURGI FARM, BICHLI ADDAN, MOHALLA-BICH BAZAR, PO/PS SOHSARAI,
DIST. NALANDA, BIHAR-803118
Advocate for the Petitioner : MR B K SINGH
Advocate for the Respondent :
Page No.# 2/2
BEFORE HON'BLE THE CHIEF JUSTICE MR. SUDHANSHU DHULIA HON'BLE MR. JUSTICE MANASH RANJAN PATHAK
05.03.2021 (Sudhanshu Dhulia, C.J.) Heard Mr. BK Singh, learned counsel for the appellants.
This appeal has been filed against the judgment and order dated 11.12.2020 passed by the learned Single Judge in WP(C) No.333(AP)/2019.
Issue notice, returnable in four weeks.
Appellants to take steps for service of notice upon the respondent by registered post with A/D within one week.
Reply be filed within three weeks.
List after four weeks.
Operation of the impugned judgment and order dated 11.12.2020 passed by the learned Single Judge in WP(C) No.333(AP)/2019, shall remain suspended till the returnable date.
JUDGE CHIEF JUSTICE Comparing Assistant
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!