Citation : 2021 Latest Caselaw 826 Gua
Judgement Date : 5 March, 2021
Page No.# 1/4
GAHC010028362021
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil)/514/2021
NEW INDIA ASSURANCE COMPANY LTD.
HAVING ITS REGD. OFFICE AND HEAD OFFICE AT 87
M.G. ROAD
FORT
MUMBAI AND ITS REGIONAL OFFICE AT STAR CITY COMPLEX
5TH FLOOR
LACHIT NAGAR NEAR HANUMAN MANDIR
G.S. ROAD
GHY- 7
VERSUS
MONILA HOJAI (PHONGLO) AND 4 ORS.
W/O. LATE RONIL PHONGLO
R/O. VILL. LONGMA PT-III
P.O. AND P.S. MAHUR
DIST. DIMA HASAO
ASSAM
PIN- 788830
2:ANUSKA PHONGLO
D/O- LATE RONIL PHONGLO
R/O- VILL.- LONGMA PT-III
P.O. MAHUR
P.S. MAHUR
DIST.- DIMA HASAO
ASSAM
PIN- 788830.
3:KRITI PHONGLO
D/O- LATE RONIL PHONGLO
R/O- VILL.- LONGMA PT-III
P.O. MAHUR
P.S. MAHUR
DIST.- DIMA HASAO
Page No.# 2/4
ASSAM
PIN- 788830. (RESPONDENT NOS. 2 AND 3 BEING MINORS ARE REP. BY THEIR LEGAL
GUARDIAN MOTHER I.E. RESPONDENT NO. 1).
4:RAKESH KUMAR YADAV
S/O- SRI RAJDEV YADAV
R/O- VILL.- SAHARASPALI
P.O. KOTWALI
P.S. KOTWALI
DISTRICT- BALLIA
UTTAR PRADESH
PIN- 277001. (DRIVER OF THE SOIL COMPACTOR BEARING ENGINE NO. 63127803
CHASSIS NO. H2160147).
5:M/S. NKC PROJECTS PVT. LTD.
ASSAM ROAD PROJECT
PKG-AS-24 AT POST MAIBONG
P.O. MAIBONG
P.S. MAHUR
DIST.- DIMA HASAO
ASSAM
PIN- 788830. (OWNER OF THE SOIL COMPACTOR BEARING ENGINE NO. 63127803
CHASSIS NO. H2160147).
------------
Advocate for : MR. R GOSWAMI
Advocate for : appearing for MONILA HOJAI (PHONGLO) AND 4 ORS.
Linked Case : MACApp./36/2021
NEW INDIA ASSURANCE COMPANY LTD.
HAVING ITS REGISTERED OFFICE AND HEAD OFFICE AT 87,
M.G. ROAD, FORT, MUMBAI AND ITS REGIONAL OFFICE AT
STAR CITY COMPLEX, 5TH FLOOR, LACHIT NAGAR NEAR
HANUMAN MANDIR, G.S. ROAD, GUWAHATI- 781007.
VERSUS
SMTI. MONILA HOJAI (PHONGLO) AND 4 ORS.
W/O- LATE RONIL PHONGLO, R/O- VILL.- LONGMA PT-III,
P.O. MAHUR, P.S. MAHUR, DIST.- DIMA HASAO, ASSAM, PIN-
788830.
2:ANUSKA PHONGLO
D/O- LATE RONIL PHONGLO
Page No.# 3/4
R/O- VILL.- LONGMA PT-III
P.O. MAHUR
P.S. MAHUR
DIST.- DIMA HASAO
ASSAM
PIN- 788830.
3:KRITI PHONGLO
D/O- LATE RONIL PHONGLO
R/O- VILL.- LONGMA PT-III
P.O. MAHUR
P.S. MAHUR
DIST.- DIMA HASAO
ASSAM
PIN- 788830. (RESPONDENT NOS. 2 AND 3 BEING MINORS
ARE REP. BY THEIR LEGAL GUARDIAN MOTHER I.E.
RESPONDENT NO. 1).
4:RAKESH KUMAR YADAV
S/O- SRI RAJDEV YADAV
R/O- VILL.- SAHARASPALI
P.O. KOTWALI
P.S. KOTWALI
DISTRICT- BALLIA
UTTAR PRADESH
PIN- 277001. (DRIVER OF THE SOIL COMPACTOR BEARING
ENGINE NO. 63127803
CHASSIS NO. H2160147).
5:M/S. NKC PROJECTS PVT. LTD.
ASSAM ROAD PROJECT
PKG-AS-24 AT POST MAIBONG
P.O. MAIBONG
P.S. MAHUR
DIST.- DIMA HASAO
ASSAM
PIN- 788830. (OWNER OF THE SOIL COMPACTOR BEARING
ENGINE NO. 63127803
CHASSIS NO. H2160147)
Advocate for the Petitioner : MR. R GOSWAMI
Advocate for the Respondent :
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BEFORE
HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA
ORDER
Date : 05.03.2021
Heard the learned counsel, Mr. R. Goswami appearing for the applicant/appellant.
Pursuant to the admission of the connected appeal, the operation of the impugned Judgment and Award dated 12.11.2020, passed by the learned Member, MACT, Hailakandi in MAC Case No. 09/2017 is hereby, stayed till disposal of the appeal.
The interlocutory application stands disposed of.
JUDGE
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