Sharmila Vijay Shetty vs B And A Limited And 2 Ors
2021 Latest Caselaw 1194 Gua

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GAHC010165772020




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                   Case No. : CRP/72/2020

            SHARMILA VIJAY SHETTY
            B-32, TURF VIEW, SETH MOTILAL SANGHI MARG, MUMBAI- 400018


            VERSUS

            B AND A LIMITED AND 2 ORS
            HAVING ITS REGD. OFFICE AT INDU BHAVAN, MAHATMA GANDHI ROAD,
            JORHAT, ASSAM- 785001

            3:SOMNATH CHATTERJEE
            WORKING FOR GAIN AT 113
             PARK STREET
             9TH FLOOR
             POLICE STATION PARK STREET
             KOLKATA- 70001

Advocate for the Petitioner   : MR K KHANNA

Advocate for the Respondent : MR P GOGOI




                                   BEFORE
                  HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                          ORDER

Date : 25.03.2021

Heard the learned Sr. counsel, Mr. M. K. Choudhury, assisted by Mr. D. Das, learned counsel appearing for the petitioner. Also heard Mr. R. Banerjee, learned Sr. counsel assisted by Mr. T. Sharma, learned counsel appearing for the Page No.# 2/2

respondents, through video conference.

Hearing concluded.

Judgment kept reserved.

JUDGE

Comparing Assistant