Liberty General Insurance ... vs Urmila Joshi And 2 Ors
2021 Latest Caselaw 1145 Gua

                                                                Page No.# 1/4

GAHC010050602021




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : MACApp./86/2021

         LIBERTY GENERAL INSURANCE COMPANY LTD. (EARLIER LIBERTY
         VIDEOCON GENERAL INSURANCE CO. LTD.)
         HAVING ITS REGISTERED OFFICE AND HEAD OFFICE AT 10TH FLOOR,
         TOWER A, PENINSULA BUSINESS PARK, GANPATRAO KADAM MARG,
         LOWER PAREL (WEST) MUMBAI-400013, MAHARASTRA AND ITS BRANCH
         OFFICE AT 4TH FLOOR, GANAPTI ENCLAVE, BORA SERVICE, G.S. ROAD,
         GUWAHATI, KAMRUP(M), PIN-781007



         VERSUS

         URMILA JOSHI AND 2 ORS.
         M/O LATE PANKAJ [email protected] SASIDHAR JOSHI, R/O BANSALI BASTI, NEAR
         DURGA MANDIR, PS BASISTHA, GUWAHATI, KAMRUP (M), ASSAM, PIN-
         781028

         2:PUJA JOSHI
          SISTER OF LATE PANKAJ JOSHI @ SASIDHAR JOSHI
          R/O BANSIALI BASTI
          NEAR DURGA MANDIR
          PS BASISTHA
          GUWAHATI
          KAMRUP (M)
         ASSAM
          PIN-781028

         3:M/S DAMAYANTI TEA INDUSTRIES

          B-19
          SOUTH JALAN NAGAR
          PO- C.R.. BUILDING
          DIST. DIBRUGARH
          ASSAM
                                                                   Page No.# 2/4

             PIN-786003

            TEMPORARY ADDRESS- 3RD FLOOR
            JUNCTION MALL
            R.K.B. PATH
            DIST. DIBRUGARH
            ASSAM
            PIN-304310

            (OWNER OF THE VEHICLE BEARING NO. AS 06/H-4042

Advocate for the Petitioner   : MR T KALITA

Advocate for the Respondent :




             Linked Case : I.A.(Civil)/745/2021

            LIBERTY GENERAL INSURANCE COMPANY LTD. (EARLIER LIBERTY
            VIDEOCON GENERAL INSURANCE COMPANY LTD.))
            HAVING ITS REGISTERED OFFICE AND HEAD OFFICE AT 10TH FLOOR
            TOWER A
            PENINSULA BUSINESS PARK
            GANPATRAO KADAM MARG
            LOWER PAREL(WEST) MUMBAI-400013
            MAHARASTRA AND ITS BRANCH OFFICE AT 4TH FLOOR
            GANAPATI ENCLAVE
            BORA SERVICE
            G.S. ROAD
            GUWAHATI
            KAMRUP(M)
            PIN-781007


             VERSUS

            URMILA JOSHI AND 2 ORS.
            MOTHER OF LATE PANKAJ [email protected] SASIDHAR JOSHI
            R/O BANSALI BASTI
            NEAR DURGA MANDIR
            PS- BASISTHA
            GUWAHATI
            KAMRUP(M)
            ASSAM
                                                                                    Page No.# 3/4

             PIN-781028

            2:PUJA JOSHI
            SISTER OF LATE PANKAJ JOSHI @ SASIDHAR JOSHI
             R/O BANSIALI BASTI
             NEAR DURGA MANDIR
             PS BASISTHA
             GUWAHATI
             KAMRUP (M)
            ASSAM
             PIN-781028
             3:M/S DAMAYANTI TEA INDUSTRIES

            B-19
            SOUTH JALAN NAGAR
            PO- C.R.. BUILDING
            DIST. DIBRUGARH
            ASSAM
            PIN-786003

            TEMPORARY ADDRESS- 3RD FLOOR
            JUNCTION MALL
            R.K.B. PATH
            DIST. DIBRUGARH
            ASSAM
            PIN-304310

            (OWNER OF THE VEHICLE BEARING NO. AS 06/H-4042)
             ------------
             Advocate for : MR T KALITA
            Advocate for : appearing for URMILA JOSHI AND 2 ORS.



                                   BEFORE
                  HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                           ORDER

Date : --24.03.2021

Heard Mr. T. Kalita, learned counsel appearing for the appellant. In view of admission of MAC Case No. 86/2021, the operation of the impugned judgment dated 10.01.2020, passed by the learned Member MAC Tribunal No. 2. at Kamrup (M), in MAC Case No. 1592/2016, shall remain stayed till disposal of the appeal.

I.A stands disposed of.

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JUDGE

Comparing Assistant