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Page No.# 1/3 vs The State Of Assam And 7 Ors
2021 Latest Caselaw 211 Gua

Citation : 2021 Latest Caselaw 211 Gua
Judgement Date : 22 January, 2021

Gauhati High Court
Page No.# 1/3 vs The State Of Assam And 7 Ors on 22 January, 2021
                                                                     Page No.# 1/3

GAHC010005302019




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                            Case No. : WP(C)/167/2019

         PULEN DEY AND ANR.
         S/O. GOBINDA MOHAN DEY, R/O. SIX MILE, CHACCHAL, H.NO.-5,
         SUDARSHAN PATH, GUWAHATI-22, DIST. KAMRUP, ASSAM.

         2: LALIT BHARALI

          S/O. RAMESWAR BHARALI
          R/O. KAMPUR
          P.O. KAMPUR
          DIST. NAGAON
          PIN-782426

         VERSUS

         THE STATE OF ASSAM AND 7 ORS.
         REP. BY THE COMMISSIONER OF TRANSPORT DEPTT., GOVT. OF ASSAM,
         JAWAHAR NAGAR, KHANAPARA, GUWAHATI-22.

         2:THE SECRETARY
         TO THE GOVT. OF ASSAM TRANSPORT DEPTT.
          DISPUR
          GHY.-06
         ASSAM.

         3:THE ASSAM STATE TRANSPORT CORPORATION
          REP. BY ITS MANAGING DIRECTOR
          PALTANBAZAR
          GHY.-08.

         4:THE MANAGING DIRECTOR

          ASSAM STATE TRANSPORT CORPORATION
          PALTANBAZAR
          GUWAHATI-08.
                                                                 Page No.# 2/3


              5:THE STATE TRANSPORT AUTHORITY
               REP. BY ITS CHAIRMAN
               DISPUR
               GUWAHATI-06.

              6:THE REGIONAL TRANSPORT AUTHORITY
               REP. BY ITS DISTRICT TRANSPORT OFFICER
               BETKUCHI
               GUWAHATI
               KAMRUP (M)
               PIN-781035.

              7:THE ITS DISTRICT TRANSPORT OFFICER

              NAGAON
              (REGISTERING AUTHORITY) PIN-782001.

              8:THE DISTRICT TRANSPORT OFFICER

              KAMRUP
              (REGISTERING AUTHORITY)
              KAMRUP (M)
              PIN-781035

Advocate for the Petitioner   : MR. P K GOSWAMI

Advocate for the Respondent : MR. Y. DOLEY(SC, TRANSPORT)


                                      BEFORE
                       HONOURABLE MR. JUSTICE MANOJIT BHUYAN
                       HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

                                         ORDER

22.01.2021 (Manojit Bhuyan, J.)

Hearing concluded.

Judgment reserved.

JUDGE JUDGE Page No.# 3/3

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