Smti. Minati Hazarika vs Sri Bidyadhar Hazarika
2021 Latest Caselaw 112 Gua

                                                                                 Page No.# 1/2

GAHC010268012019




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                    Case No. : I.A.(Civil)/3861/2019 in Mat.App./15961/2019

            SMTI. MINATI HAZARIKA
            W/O- SRI BIDYADHAR HAZARIKA, R/O- VILL.- NIZ NARIKOLI BORAGUGA,
            P.O. NIZ NARIKALI, P.S. KAMPUR, DIST.- NAGAON, ASSAM.



            VERSUS

            SRI BIDYADHAR HAZARIKA
            S/O- LATE MEMBER HAZARIKA, R/O- RONTHOLI, P.O. RONTHOLI, P.S. AND
            DIST.- NAGAON, ASSAM.



Advocate for the Petitioner   : MR. P J SAIKIA

Advocate for the Respondent : MR H GUPTA




                                 BEFORE
             HON'BLE THE CHIEF JUSTICE MR. SUDHANSHU DHULIA
                  HON'BLE MR. JUSTICE N. KOTISWAR SINGH

                                           ORDER

12.01.2021 [Sudhanshu Dhulia, CJ]

Heard Mr. Parag J. Saikia, learned counsel for the applicant/appellant and Mr. H. Gupta, learned counsel appearing for the opposite party/respondent.

The present application has been filed for condoning the delay of 301 days in Page No.# 2/2

preferring the connected Matrimonial Appeal against the judgment and decree dated 28.09.2018 decreeing the suit for dissolution of marriage between the applicant and the opposite party.

Objection has been filed by the respondent.

Having heard the learned counsel for the appearing parties and also after perusing the grounds mentioned in this application for condoning the delay, in the interest of justice, the delay is condoned.

I.A. stands disposed of.

Registry to register and number the connected writ appeal and list after 3(three) weeks along with the LCR.

              Sd/- N. Kotiswar Singh             Sd/- Sudhanshu Dhulia
                         JUDGE                          CHIEF JUSTICE




Comparing Assistant