Shariful Islam vs The National Investigation ...
2021 Latest Caselaw 444 Gua

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GAHC010156222020




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                  Case No. : Crl.A./204/2020

            SHARIFUL ISLAM
            S/O- SEKENDAR ALI, VILL.- KAMALPUR, P.O. KAMALPUR, P.S. AND DIST.-
            BARPETA, ASSAM, PIN- 78352.

            VERSUS

            THE NATIONAL INVESTIGATION AGENCY (NIA),
            REP. BY THE SUPERINTENDENT OF POLICE, NIA, BRANCH OFFICE,
            GUWAHATI, NAZIRAKHAT, SONAPUR, DIST.- KAMRUP(M), ASSAM.

Advocate for the Petitioner   : MR. M SARANIA

Advocate for the Respondent : SC, NIA

             Linked Case : Crl.A./200/2020

            YAKUB ALI
            S/O- ANIWAR HUSSAIN
            VILL.- KAYAKUCHIPAM
            P.O. NALIGAON
            P.S. AND DIST.- BARPETA
            ASSAM PIN- 781352.

             VERSUS

            THE NATIONAL INVESTIGATION AGENCY (NIA)

            REP. BY THE SUPERINTENDENT OF POLICE
            NIA
            BRANCH OFFICE
            GUWAHATI
            NAZIRAKHAT
            SONAPUR
            DIST.- KAMRUP(M)
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           ASSAM.
           ------------
           Advocate for : MR. M SARANIA
           Advocate for : SC
           NIA appearing for THE NATIONAL INVESTIGATION AGENCY (NIA)


            Linked Case : Crl.A./199/2020

           MUSTAFIZUR RAHMAN
           S/O- DILWAR HUSSAIN
           VILL.- CHATALA
           P.O. CHATALA
           P.S. SARTHEBARI
           DIST.- BARPETA
           ASSAM PIN- 781312.

            VERSUS

           THE NATIONAL INVESTIGATION AGENCY (NIA)

           REP. BY THE SUPERINTENDENT OF POLICE
           NIA
           BRANCH OFFICE
           GUWAHATI
           NAZIRAKHAT
           SONAPUR
           DIST.- KAMRUP(M) ASSAM.

           ------------
           Advocate for : MR. M SARANIA
           Advocate for : SC
           NIA appearing for THE NATIONAL INVESTIGATION AGENCY (NIA)



                                      BEFORE
                       HONOURABLE MR. JUSTICE MIR ALFAZ ALI
                     HONOURABLE MR. JUSTICE MANISH CHOUDHURY

                                            ORDER

Date : 09.02.2021

(M.A. Ali, J) The appeal arises out of the judgment and order dated 15.09.2020 passed by the learned Special Judge, NIA in Misc. Case (NIA) No. 14/2020.

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Appeal is admitted.

Notice be issued.

As the National Investigation Agency is represented by the learned Public Prosecutor, no formal notice is required to be issued.

List for hearing on 09.03.2021.

                                     JUDGE                     JUDGE




Comparing Assistant