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Md Mainul Haque Ahmed @ Mainul ... vs The State Of Assam
2021 Latest Caselaw 1975 Gua

Citation : 2021 Latest Caselaw 1975 Gua
Judgement Date : 25 August, 2021

Gauhati High Court
Md Mainul Haque Ahmed @ Mainul ... vs The State Of Assam on 25 August, 2021
                                                                   Page No.# 1/2

GAHC010212282015




                            THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

           Case : I.A./1159/2015

           MD MAINUL HAQUE AHMED @ MAINUL HAQUE
           S/O LATE KUTUBUDDIN AHMED
           R/O VILL. CHIRAKHUNDI
           P.O. and P.S. RANGIA
           DIST. KAMRUP
           ASSAM
           PIN


            VERSUS

           THE STATE OF ASSAM



           ------------
           Advocate for : MR.A ALAM
           Advocate for : appearing for THE STATE OF ASSAM



                                     BEFORE
                      HONOURABLE MR. JUSTICE SUMAN SHYAM
                    HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                       ORDER

Date : 25-08-2021

Suman Shyam, J

In view of the judgment and order dated 25-08-2021 passed in Crl. A. No. Page No.# 2/2

200/2015, this I.A. stands closed.

                          JUDGE      JUDGE
GS




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