Mr. Atul Jain Trading As M/S Fixwell ... vs M/S. Future Industries & Ors
2026 Latest Caselaw 269 Del

Delhi High Court

Mr. Atul Jain Trading As M/S Fixwell ... vs M/S. Future Industries & Ors on 21 January, 2026

Author: C. Hari Shankar

Bench: C. Hari Shankar

                    $~1
                    *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                    +      FAO (COMM) 204/2022 & CM APPL. 55272/2022
                           MR. ATUL JAIN TRADING AS M/S
                           FIXWELL INDUSTRIES                                .....Appellant
                                          Through: None

                                              versus

                           M/S. FUTURE INDUSTRIES & ORS.                 .....Respondents
                                         Through:

                           CORAM:
                           HON'BLE MR. JUSTICE C. HARI SHANKAR
                           HON'BLE MR. JUSTICE OM PRAKASH SHUKLA
                                              ORDER (ORAL)

% 21.01.2026

C. HARI SHANKAR, J.

1. There was no appearance on behalf of the appellant on the last date of hearing. There is no appearance on behalf of the appellant today either.

2. The appeal is dismissed for default and non-prosecution.

C. HARI SHANKAR, J

OM PRAKASH SHUKLA, J JANUARY 21, 2026/AR