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M/S Swarn Enterprises vs M/S Ruchi Plastics And Enginnering ...
2026 Latest Caselaw 2053 Del

Citation : 2026 Latest Caselaw 2053 Del
Judgement Date : 7 April, 2026

[Cites 0, Cited by 0]

Delhi High Court

M/S Swarn Enterprises vs M/S Ruchi Plastics And Enginnering ... on 7 April, 2026

Author: C. Hari Shankar
Bench: C. Hari Shankar
                  $~66
                  *       IN THE HIGH COURT OF DELHI AT NEW DELHI
                  +       EFA(COMM) 7/2026 and CM APPL. 12401/2026
                          M/S SWARN ENTERPRISES                            .....Appellant
                                             Through:    Mr. Hrithik Manchanda, Adv.

                                             versus

                          M/S RUCHI PLASTICS AND ENGINNERING
                          WORKS                             .....Respondent
                                        Through:

                          CORAM:
                          HON'BLE MR. JUSTICE C. HARI SHANKAR
                          HON'BLE MR. JUSTICE OM PRAKASH SHUKLA
                                       O R D E R(ORAL)

% 07.04.2026

1. Mr. Hrithik Manchanda, learned counsel for the appellant seeks leave to withdraw the appeal as he submits that disputes between the parties stand amicably resolved and the execution proceedings initiated have also been withdrawn.

2. Accordingly, the appeal is disposed of as withdrawn.

C. HARI SHANKAR, J.

OM PRAKASH SHUKLA, J.

APRIL 7, 2026/yg

 
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