Sunil Chaudhary vs Union Of India & Ors
2025 Latest Caselaw 3287 Del

Delhi High Court

Sunil Chaudhary vs Union Of India & Ors on 20 May, 2025

Author: C. Hari Shankar

Bench: C. Hari Shankar

                   $~78
                   *       IN THE HIGH COURT OF DELHI AT NEW DELHI
                   +       W.P.(C) 11154/2021
                           SUNIL CHAUDHARY                                  .....Petitioner
                                            Through: Mr. Shreshth Nanda                 and
                                            Mr. Pawan Kumar Ray, Advs.

                                            versus

                           UNION OF INDIA & ORS.                  .....Respondents
                                         Through: Ms. Nidhi Raman, CGSC with
                                         Mr. Amit Acharya, GP and Mr. Arnav Mittal
                                         Adv.
                                         Mr. Ajay Pal, Law Officer, CRPF with
                                         Mr. Athurv, Insp. CRPF and Ramniwas
                                         Yadav, CRPF.

                           CORAM:
                           HON'BLE MR. JUSTICE C. HARI SHANKAR
                           HON'BLE MR. JUSTICE AJAY DIGPAUL
                                          JUDGMENT (ORAL)

                   %                         20.05.2025

                   C. HARI SHANKAR, J.

1. Ms. Nidhi Raman, learned CGSC appearing for the respondents submits that the respondents have permitted the petitioner to avail the services of Mr. Sushil Kumar (Ex. AC), as his Defence Assistant in the inquiry proceedings going on against him.

2. In view of the said statement, Mr. Shreshth Nanda, learned

Counsel for the petitioner submits that grievance of the petitioner in the writ petition stands assuaged.

3. Accordingly, the writ petition is disposed of as having become infructuous.

4. Interim stay granted by this Court also stands vacated.

C. HARI SHANKAR, J.

AJAY DIGPAUL, J.

MAY 20, 2025/sk

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