Islam And Ors vs Union Of India & Anr.
2025 Latest Caselaw 2575 Del

Delhi High Court

Islam And Ors vs Union Of India & Anr. on 28 February, 2025

Author: C. Hari Shankar

Bench: C. Hari Shankar

                  $~42 to 45
                  *        IN THE HIGH COURT OF DELHI AT NEW DELHI
                  +        LPA 154/2025 & CM APPL. 12184/2025

                           BHUVNESH MEHRU AND ORS              .....Appellants
                                       Through: Ms. Shruti Verma, Ms. Mrinal
                                       Gopal Elker, Ms. Chhavi Khandelwal and
                                       Ms. Chinmay Chaitany, Advs.
                                         versus
                           UNION OF INDIA & ANR.               .....Respondents
                                         Through: Mr. Somesh Chandra Jha and
                                         Mr. Akash Kishore, Advocates for NESTS.

                  +        LPA 155/2025 & CM APPL. 12196/2025

                           ISLAM AND ORS                        .....Appellants
                                        Through: Ms. Shruti Verma, Ms. Mrinal
                                        Gopal Elker, Ms. Chhavi Khandelwal and
                                        Ms. Chinmay Chaitany, Advs.

                                                        versus
                           UNION OF INDIA & ANR.                .....Respondents
                                         Through: Mr. Somesh Chandra Jha and
                                         Mr. Akash Kishore, Advocates for NESTS
                                         Mr. Vikrant N. Goyal, Advocate and Mr.
                                         Devrat, GP, Ms. Nisha Dagar and Mr.
                                         Aditya Shukla, Advocates for R2/UOI.


                  +        LPA 156/2025 & CM APPL. 12200/2025

                           PAYAL                                                 .....Appellant
                                                        Through: Ms. Shruti Verma, Ms. Mrinal
                                                        Gopal Elker, Ms. Chhavi Khandelwal and
                                                        Ms. Chinmay Chaitany, Advs.
                                                        versus
                           UNION OF INDIA & ANR.                              .....Respondents
                                         Through:                  Mr. Somesh Chandra Jha and
Signature Not Verified
Digitally Signed By:AJIT
                     LPA 154/2025 & connected matters                                   Page 1 of 3
KUMAR
Signing Date:04.03.2025
15:00:44
                                                         Mr. Akash Kishore, Advocates for NESTS


                  +        LPA 157/2025, CM APPLs. 12244/2025 & 12245/2025

                           NEERAJ KUSHWAHA & ORS.                                  .....Appellants

                                                        Through: Ms. Shruti Verma, Ms. Mrinal
                                                        Gopal Elker, Ms. Chhavi Khandelwal and
                                                        Ms. Chinmay Chaitany, Advs.

                                                        versus

                           UNION OF INDIA & ANR.                   .....Respondents
                                         Through: Mr. Somesh Chandra Jha and
                                         Mr. Akash Kishore, Advocates for NESTS.

                                                        Mr. Ruchir Mishra, Mr. Sanjiv Kumar
                                                        Saxena, Mr. Mukesh Kumar Tiwari, Ms.
                                                        Poonam Shukla, Ms. Reba Jena Mishra and
                                                        Ms. Harshita Sharma, Advocates with Mr.
                                                        Kapil Dev GP for UOI.

                           CORAM:
                           HON'BLE MR. JUSTICE C. HARI SHANKAR
                           HON'BLE MR. JUSTICE AJAY DIGPAUL
                                                        JUDGMENT (ORAL)

                  %                                        28.02.2025

                  C. HARI SHANKAR, J.

1. These appeals challenge order dated 31 January 2025 passed by a learned Single Judge of this Court.

2. An identical appeal stands dismissed by us by a detailed judgment dated 21 February 2025 passed in Aditya Kumar v UOI1.

3. Following the said decision, these appeals are also dismissed.

C. HARI SHANKAR, J.

AJAY DIGPAUL, J.

FEBRUARY 28, 2025/yg Click here to check corrigendum, if any

1 LPA 127/2025 decided on 21 February 2025