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Tahir Hussain vs State
2023 Latest Caselaw 1156 Del

Citation : 2023 Latest Caselaw 1156 Del
Judgement Date : 12 July, 2023

Delhi High Court
Tahir Hussain vs State on 12 July, 2023
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI

                          %                                         Reserved on : 20th April, 2023
                                                                    Pronounced on: 12th July, 2023
                          +    BAIL APPLN. 2437/2021
                               TAHIR HUSSAIN                                         ..... Petitioner
                                                  Through:          Mr. Salman Khurshid, Sr. Adv.
                                                                    with Mr. Rizwan, Ms. Sachi
                                                                    Chopra, Mr. Aadil Singh
                                                                    Bopara, Ms. Shama Usmani,
                                                                    Mr. Aman Khullak, Ms. Mariya
                                                                    Mansuri, Ms. Anshu Kapoor
                                                                    and Ms. Nistha Sinha, Advs.
                                                  versus
                               STATE                                               ..... Respondent
                                                  Through:          Mr. S.V. Raju, ASG for the
                                                                    State with Mr. Madhukar
                                                                    Pandey, SPP, Mr. Anshuman &
                                                                    Aditya, Advocates. Insp. Manoj
                                                                    Kumar, SI Deepak Joshi and SI
                                                                    Vineet Kumar.
                          CORAM:
                          HON'BLE MR. JUSTICE ANISH DAYAL

                                           JUDGMENT

ANISH DAYAL, J.

1. See order in BAIL APPLN. 3551/2020.

2. Order be uploaded on the website of this Court.

ANISH DAYAL, J JULY 12, 2023/SM

Signature Not Verified Digitally Signed

Signing Date:13.07.2023 11:00:42

 
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