Delhi High Court
Sweety Suri vs Asian Hotels (North) Limited on 15 September, 2021
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* IN THE HIGH COURT OF DELHI AT NEW DELHI
Judgment Reserved on: 16.08.2021
% Judgment Pronounced on: 15.09.2021
IN THE MATTERS OF ASIAN HOTELS (NORTH) LTD.
+ CS(COMM) 190/2020
SWEETY SURI ... Plaintiff
Versus
ASIAN HOTELS (NORTH) LTD. ... Defendant
+ CS(COMM) 192/2020
CHARU LODHA ... Plaintiff
Versus
ASIAN HOTELS (NORTH) LTD. ... Defendant
+ CS(COMM) 200/2020
H.S. NAG & ORS. ... Plaintiff
Versus
ASIAN HOTELS (NORTH) LTD. ... Defendant
+ CS(COMM) 201/2020
SYED MUJTABA SHAH ... Plaintiff
Versus
ASIAN HOTELS (NORTH) LTD. ... Defendant
+ CS(COMM) 202/2020
RAM KRISHAN ASSOCIATES PVT. LTD. ... Plaintiff
Versus
ASIAN HOTELS (NORTH) LTD. ... Defendant
+ CS(COMM) 203/2020
M/S JAIPUR JEWEL PALACE ... Plaintiff
Versus
ASIAN HOTELS (NORTH) LTD. ... Defendant
+ CS(COMM) 208/2020
M/S SHANTI VIJAY JEWELS ... Plaintiff
Versus
ASIAN HOTELS (NORTH) LTD. ... Defendant
CS(COMM) 190/2020 etc. Page 1 of 5
+ CS(COMM) 211/2020
MEENA RASTOGI SINCE DECEASED
THRU. LR. ... Plaintiff
Versus
ASIAN HOTELS (NORTH) LTD. ... Defendant
+ CS(COMM) 212/2020
SHREE KHANNA GEMS ... Plaintiff
Versus
ASIAN HOTELS (NORTH) LTD. ... Defendant
+ CS(COMM) 213/2020
AJAY KUMAR RASTOGI ... Plaintiff
Versus
ASIAN HOTELS (NORTH) LTD. ... Defendant
+ CS(COMM) 216/2020
ARUN KUMAR JAIN ... Plaintiff
Versus
ASIAN HOTELS (NORTH) LTD. ... Defendant
+ CS(COMM) 229/2020
SHAW ART PALACE ... Plaintiff
Versus
ASIAN HOTELS (NORTH) LTD. ... Defendant
+ CS(COMM) 230/2020
RAJESH JAIN ... Plaintiff
Versus
ASIAN HOTELS (NORTH) LTD. ... Defendant
+ CS(COMM) 232/2020
SUGEET BALA AHUJA & ANR. ... Plaintiffs
Versus
ASIAN HOTELS (NORTH) LTD. ... Defendant
+ CS(COMM) 233/2020
BEENA JAIN ... Plaintiff
Versus
ASIAN HOTELS (NORTH) LTD. ... Defendant
+ CS(COMM) 234/2020
KASHMIR CARPET INDUSTRIES
EMPORIUM ... Plaintiff
Versus
ASIAN HOTELS (NORTH) LTD. ... Defendant
CS(COMM) 190/2020 etc. Page 2 of 5
+ CS(COMM) 235/2020
KASHMIR CARPET PALACE ... Plaintiff
Versus
ASIAN HOTELS (NORTH) LTD. ... Defendant
+ CS(COMM) 236/2020
B. L. KAPOOR & ANR. ... Plaintiffs
Versus
ASIAN HOTELS (NORTH) LTD. ... Defendant
+ CS(COMM) 238/2020
MAHARANI OF INDIA ... Plaintiff
Versus
ASIAN HOTELS (NORTH) LTD. ... Defendant
+ CS(COMM) 239/2020
TEHMINA SEN ... Plaintiff
Versus
ASIAN HOTELS (NORTH) LTD. ... Defendant
+ CS(COMM) 240/2020
V. P. SACHDEV ... Plaintiff
Versus
ASIAN HOTELS (NORTH) LTD. ... Defendant
+ CS(COMM) 241/2020
MR. FAROOQ AHMED & ANR. ... Plaintiff
Versus
ASIAN HOTELS (NORTH) LTD. ... Defendant
+ CS(COMM) 245/2020
CRAFTO ... Plaintiff
Versus
ASIAN HOTELS (NORTH) LTD. ... Defendant
AND
+ CS(COMM) 247/2020
M/S NATIONAL COTTAGE EMPORIUM ... Plaintiff
Versus
ASIAN HOTELS (NORTH) LTD. ... Defendant
Present: Mr.Avishkar Singhvi, Mr.Nipun Katyal, Mr.Dhruv Surana,
Mr.Rahul Gupta, Mr.Shekhar Gupta, Mr.Arav Kapoor and Mohd.
Shahbaz, Advs. for the plaintiffs.
CS(COMM) 190/2020 etc. Page 3 of 5
Mr.Vikram Nankani, Sr.Adv. with Mr.Sidhant Kumar, Mr.Sanjay
Aggarwal, Dr.Joginder Singh, Ms.Aakanksha Kaul and Ms.Manyaa
Chandok, Advs. for the defendants.
CORAM:
HON'BLE MR. JUSTICE JAYANT NATH
JAYANT NATH, J.
IAs. 4971-72/2021 in CS(COMM) 190/2020
IAs. 5178-79/2021 in CS(COMM) 192/2020
IAs. 3319 & 3318/21 in CS(COMM) 200/20
IAs. 5221-22/2021 in CS(COMM) 201/2020
IAs. 4655-56/2021 in CS(COMM) 202/2020
IAs. 5171-72/2021 in CS(COMM) 203/2020
IAs. 4920-21/2021 in CS(COMM) 208/2020
IAs. 3756 & 3755/21 in CS(COMM) 211/20
IAs. 4975-76/2021 in CS(COMM) 212/2020
IAs. 3322 & 3321/21 in CS(COMM) 213/20
IAs. 4978-79/2021 in CS(COMM) 216/2020
IAs. 4657-58/2021 in CS(COMM) 229/2020
IAs. 3317 & 3316/21 in CS(COMM) 230/20
IAs. 5169-70/2021 in CS(COMM) 232/2020
IAs. 5182-83/2021 in CS(COMM) 233/2020
IAs. 5176-77/2021 in CS(COMM) 234/2020
IAs. 4874-75/2021 in CS(COMM) 235/2020
IAs. 5180-81/2021 in CS(COMM) 236/2020
IAs. 4876-77/2021 in CS(COMM) 238/2020
IAs. 4973-74/2021 in CS(COMM) 239/2020
IAs. 4649-59/2021 in CS(COMM) 240/2020
IAs. 4653-54/2021 in CS(COMM) 241/2020
IAs. 4750-51/2021 in CS(COMM) 245/2020
IAs. 4651-52/2021 in CS(COMM) 247/2020
The facts and issues raised in these matters are identical to the facts
and issues raised in CS(COMM) 189/2020 titled as "Alok Kumar Lodha v.
Asian Hotels (North) Ltd.".
This court has today pronounced a separate judgment and allowed
similar applications filed by the plaintiff being IA. 5173/2021 & I.A.
5174/2021 in CS(COMM) 189/2020. For the reasons stated in the said
judgment passed in IA. 5173/2021 & I.A. 5174/2021 in CS(COMM)
189/2020, the present applications are also allowed.
CS(COMM) 190/2020, CS(COMM) 192/2020, CS(COMM) 200/2020,
CS(COMM) 201/2020, CS(COMM) 202/2020, CS(COMM) 203/2020,
CS(COMM) 208/2020, CS(COMM) 211/2020, CS(COMM) 212/2020,
CS(COMM) 213/2020, CS(COMM) 216/2020, CS(COMM) 229/2020,
CS(COMM) 230/2020, CS(COMM) 232/2020, CS(COMM) 233/2020,
CS(COMM) 234/2020, CS(COMM) 235/2020, CS(COMM) 236/2020,
CS(COMM) 238/2020, CS(COMM) 239/2020, CS(COMM) 240/2020,
CS(COMM) 241/2020, CS(COMM) 245/2020 & CS(COMM) 247/2020
Amended plaint if not filed, be filed within ten days. Thereafter, issue
notice to the newly impleaded defendants, returnable for 29.09.2021.
JAYANT NATH, J.
SEPTEMBER 15, 2021/v
