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M/S Cleardekho Eyewear Pvt Ltd vs M/S Dhruv Enterprises (Through ...
2021 Latest Caselaw 2743 Del

Citation : 2021 Latest Caselaw 2743 Del
Judgement Date : 1 October, 2021

Delhi High Court
M/S Cleardekho Eyewear Pvt Ltd vs M/S Dhruv Enterprises (Through ... on 1 October, 2021
                          $~27(Original Side)
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     O.M.P.(I) (COMM.) 326/2021, I.A. 12676/2021& I.A.
                                12677/2021
                                M/S CLEARDEKHO EYEWEAR PVT LTD ..... Petitioner
                                                    Through:      Mr. Abhishek Singh, Adv.

                                                    versus

                                M/S DHRUV ENTERPRISES (THROUGH: ITS
                                PROPRIETOR SMTKANTA DEVI BABBAR)..... Respondent
                                             Through:

                                CORAM:
                                HON'BLE MR. JUSTICE C.HARI SHANKAR
                                        O R D E R (ORAL)

% 01.10.2021

After some hearing, learned Counsel for the petitioner, seeks leave to withdraw this petition, with liberty to re-approach the Court at an appropriate stage, if the occasion so arises.

C.HARI SHANKAR, J OCTOBER 1, 2021 ss

Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:06.10.2021 09:52:27

 
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