Lt Cdr Manish Kumar Singh vs Union Of India And Ors
2021 Latest Caselaw 1722 Del

                          $~13 & 17
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     W.P.(C) 6043/2021 & CM APPL. Nos. 19123-25/2021

                                LT CDR MANISH KUMAR SINGH                    ..... Petitioner
                                                 Through : Ms. Pooja Dhar, Advocate.
                                                 versus
                                UNION OF INDIA AND ORS                  ..... Respondents
                                                 Through:
                          +     W.P.(C) 6047/2021 & CM APPL. Nos. 19136-38/2021
                                LT CDR AMIT KHAJURIA                  ..... Petitioner
                                                 Through : Ms. Pooja Dhar, Advocate.
                                                 versus
                                UNION OF INDIA AND ORS                ..... Respondents
                                                 Through:
                                CORAM:
                                HON'BLE MR. JUSTICE C. HARI SHANKAR
                                HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
                                           O R D E R (ORAL)

% 30.06.2021 (Video-Conferencing)

1. Ms. Pooja Dhar, learned counsel for the petitioners in these petitions seeks leave to withdraw the petitions, as she intends to seek alternative reliefs, as available in law.

2. In view thereof, the writ petitions are disposed of as withdrawn. All miscellaneous applications are also disposed of.

C. HARI SHANKAR, J.

(VACATION JUDGE)

SUBRAMONIUM PRASAD, J.

(VACATION JUDGE) JUNE 30, 2021/j Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:01.07.2021 20:30:47