Dr. Mahabir Prasad Yadav vs Lakshmibai College
2021 Latest Caselaw 2120 Del

                          $~5(2020)
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI

                          +    LPA 59/2020, CM No. 3890/2020

                               SUNIL KUMAR BAKSHI                                   ..... Appellant
                                            Through:             None

                                                  versus

                               DSIDC LTD & ANR                                   ..... Respondents
                                             Through:            Ms. Anusuya Salwan, Advocate

                               CORAM:
                               HON'BLE MR. JUSTICE RAJIV SHAKDHER
                               HON'BLE MR. JUSTICE TALWANT SINGH

                                            ORDER

% 06.08.2021 [Court hearing convened via video-conferencing on account of COVID-19]

1. There is no representation on behalf of the appellant.

2. Adverse orders are deferred.

3. List the matter on 20.01.2022.

RAJIV SHAKDHER, J

TALWANT SINGH, J AUGUST 6, 2021 gj

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Signature Not Verified Digitally Signed By:HARIOM Signing Date:09.08.2021 15:14:24