Amit Agarwal vs Union Of India And Ors.
2021 Latest Caselaw 2076 Del

Citation : 2021 Latest Caselaw 2076 Del
Judgement Date : 4 August, 2021

Delhi High Court

Amit Agarwal vs Union Of India And Ors. on 4 August, 2021

*    IN THE HIGH COURT OF DELHI AT NEW DELHI

%                                Date of decision: 4th August, 2021.

+          W.P.(C) 2192/2020 & CM No.7698/2020 (for stay)

     AMIT AGARWAL                                      ..... Petitioner
                Through:          Mr. Divyanshu Srivastava, Adv.

                            Versus

    UNION OF INDIA AND ORS.                   ..... Respondents
                  Through: Dr. L.C. Singhi, Adv. for R-1 to 3.
CORAM:
HON'BLE MR. JUSTICE RAJIV SAHAI ENDLAW
HON'BLE MS. JUSTICE ASHA MENON

[VIA VIDEO CONFERENCING]

RAJIV SAHAI ENDLAW, J.

For judgment, see judgment in W.P.(C) No.6951/2019 titled Rajiv Kumar Vs. Government of India and Ors.

RAJIV SAHAI ENDLAW, J.

ASHA MENON, J.

AUGUST 4, 2021 'bs'

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