Citation : 2021 Latest Caselaw 2075 Del
Judgement Date : 4 August, 2021
* IN THE HIGH COURT OF DELHI AT NEW DELHI
% Date of decision: 4th August, 2021.
+ W.P.(C) 6957/2019 & CM No.28913/2019 (for stay)
SHREE KANT SUMAN ..... Petitioner
Through: Mr. Divyanshu Srivastava, Adv.
Versus
GOVERNMENT OF INDIA AND ORS. ..... Respondents
Through: Mr. Vikas Mahajan, CGSC for UOI.
CORAM:
HON'BLE MR. JUSTICE RAJIV SAHAI ENDLAW
HON'BLE MS. JUSTICE ASHA MENON
[VIA VIDEO CONFERENCING]
RAJIV SAHAI ENDLAW, J.
For judgment, see judgment in W.P.(C) No.6951/2019 titled Rajiv Kumar Vs. Government of India and Ors.
RAJIV SAHAI ENDLAW, J.
ASHA MENON, J.
AUGUST 4, 2021 'bs'
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