Ms Pollucon Technologies Ltd. vs Union Of India & Ors.
2021 Latest Caselaw 2030 Del

Citation : 2021 Latest Caselaw 2030 Del
Judgement Date : 2 August, 2021

Delhi High Court

Ms Pollucon Technologies Ltd. vs Union Of India & Ors. on 2 August, 2021

                          $~1 (Original Side)
                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      ARB.P. 49/2021, I.A. 401/2021 (Exemption)
                                 MS POLLUCON TECHNOLOGIES LTD.         ..... Petitioner
                                              Through: Mr.     Anilendra       Pandey,
                                                       Advocate.

                                                    versus

                                 UNION OF INDIA & ORS.                         ..... Respondents
                                               Through:          Mr. Bhagvan Swarup Shukla,
                                                                 CGSC with Mr. Sarvan Kumar,
                                                                 Advocate for UOI.

                                 CORAM:
                                 HON'BLE MR. JUSTICE C. HARI SHANKAR
                                              O R D E R (O R A L)

% 02.08.2021 (Video-Conferencing)

1. Mr. Anilendra Pandey, learned Counsel for the petitioner seeks leave to withdraw this petition with liberty to approach the appropriate forum.

2. Granting leave and liberty as prayed for, the petition is disposed of as withdrawn.

C.HARI SHANKAR, J AUGUST 2, 2021/hd

Signature Not Verified

By:SUNIL SINGH NEGI Signing Date:03.08.2021 21:12:32