Citation : 2020 Latest Caselaw 3209 Del
Judgement Date : 24 November, 2020
* IN THE HIGH COURT OF DELHI AT NEW DELHI
% Date of decision: 24th November , 2020.
W.P. (C) 8140/2020
KHANGEMBAM SANJAY SINGH .....Petitioner
versus
UNION OF INDIA & ORS. .....Respondents
CORAM:
HON'BLE MR. JUSTICE RAJIV SAHAI ENDLAW
HON'BLE MS. JUSTICE ASHA MENON
[VIA VIDEO CONFERENCING]
RAJIV SAHAI ENDLAW, J.
For judgment, see judgment in W.P.(C) No.98/2020.
RAJIV SAHAI ENDLAW, J.
ASHA MENON, J.
NOVEMBER 24, 2020 'pp'
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