Zillion Infraprojects Pvt Ltd vs Spml Infra Ltd
2020 Latest Caselaw 3175 Del

                            $~2 (company)
                            *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                            +      C.A.NO. 563/2020 in CO.PET. 1076/2016
                                   ZILLION INFRAPROJECTS PVT. LTD. ..... Petitioner
                                                 Through: Ms. Swati Bhushan Sharma,
                                                 Adv.
                                                      versus
                                   SPML INFRA LTD.                     ..... Respondent
                                                 Through: Mr.Aayush        Agarwala     and
                                                 Ms.Preeti Nair, Advs.
                                   CORAM:
                                   HON'BLE MR. JUSTICE C. HARI SHANKAR

                                                      O R D E R (O R A L)

% 23.11.2020 (video-conferencing) C.A.NO. 563/2020

1. By this application, learned Counsel for the respondent filed the settlement agreement dated 9th September, 2020 and prays that the petition be disposed of in terms of the settlement.

2. The application is allowed and disposed of.

CO.PET. 1076/2016

1. Ms. Swati Bhushan Sharma, learned Counsel for the petitioner seeks to withdraw the petition as the dispute between the parties stand settled.

Signature Not Verified Digitally Signed By:SUNIL

Signing Date:24.11.2020 21:50:45

2. The petition is accordingly disposed of as withdrawn.

C. HARI SHANKAR, J.

NOVEMBER 23, 2020/kr

Signature Not Verified Digitally Signed By:SUNIL

Signing Date:24.11.2020 21:50:45