Idbi Trusteeship Services Ltd vs Indiabulls Housing Finance Ltd & ...
2020 Latest Caselaw 1765 Del

I
NTHEHI
     GHCOURTOFDELHIATNEW DELHI

                      JudgmentDel
                                i
                                ver
                                  edOn:04.
                                         05.
                                           2020

LPA142/
      2020,
          CM APPL.No.
                    10470/
                         2020(
                             Stay
                                )

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            PSERVI
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NDIABULLSHOUSI
             NGFI
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                                         .Respondent
                                                   s

Advocat
      eswhoappear
                edi
                  nthi
                     scase:
FortheAppel
          l
          ant      :Mr
                     .Abhi
                         shekBai
                               d,Adv
                                   ocat
                                      e


Fort
   heRespondent
              s   :Mr .Hari
                          shSal v
                                e,SeniorAdv ocatewi t
                                                    hMr  .
                  Raj
                    ivNay ar
                           ,SeniorAdv ocatewi t
                                              hMr  .Karan
                  Lut
                    hra,Mr.Ri
                            shiAgrawala,Mr.AnkitBanatiand
                  Mr.Kart
                        ikNayarAdvocatesforR-1.
                  Mr.TusharMeht a,Soli
                                     citorGener alofI ndi
                                                        a
                  wit
                    hMr .NeerajMalhot
                                    ra,SeniorAdv ocat
                                                    e,Mr .
                  Ashi
                     sh Aggarwal,Advocate,Mr .D. V.Sekhar,
                  CGM SEBIforR-2.
CORAM:
HON'BLEMR.JUSTI
              CESI
                 DDHARTHMRI
                          DUL
HON'BLEMR.JUSTI
              CETALWANTSI
                        NGH

                       JUDGMENT

SI DDHARTH MRI DUL, J. ( OPEN COURT - VI DEO CONFERENCI NG)

1. Thepr esentmat terhasbeent akenupf orhear ingbyway

ofVi deoConf erenci ngonaccountofl ockdownduet oCOVI D-19.

2. The pr esentappeali s di sposed of ,int erms oft he

j udgmentpassedi nLPA 146/ 2020t it l I edas"CI CILombar d

LPA142/ 2020 Page1of2 Gener alI nsur anceCompanyLt d.v s.I ndi abul l sHousi ngFi nance

Lt d.&Or s."oft heev endat e.Pendi ngappl i cat ional sost ands

di sposedof .

3. For det ail ed Judgment , see LPA 146/ 2020, dat ed

04.

05. 2020.

4. A copyoft his or derbe pr ovi ded t olear ned counsel

appear ingonbehal foft hepar ti esel ect roni cal l y.Acopyoft his

or derbeupl oadedont hewebsi teoft hisCour tfor thwi th.

SI DDHARTHMRIDUL (JUDGE)

TALWANTSINGH ( JUDGE)

MAY04,

as

LPA142/ 2020 Page2of2