Raj Singh Rana @ Raj Singh And Ors. vs Union Of India And Ors.
2020 Latest Caselaw 2525 Del

*    IN THE HIGH COURT OF DELHI AT NEW DELHI
%                                   Date of decision: 28th August, 2020
+    W.P. (C) 4781/2019 & CM No.50727/2019 (for vacation of stay)
     RAJ SINGH RANA @ RAJ SINGH & ORS.       ..... Petitioners
                  Through: Mr. Gaurav Mitra, Mr. Dhruv Kapur,
                            Mr. Vijayender Kumar & Mr.
                            Maharshi Kaler, Advocates.
                          Versus
     UNION OF INDIA & ORS.                          ..... Respondents
                  Through:        Mr. Ajay Digpaul, CGSC with Mr.
                                  Kamal R. Digpaul, Advocate for UOI.
                                  Mr. Sanjay Poddar, Sr. Advocate with
                                  Mr. Dhruv Nayar, Ms. Padma Priya &
                                  Mr. Shivam Goel, Advocates for R-2
                                  NHAI.
                                  Mr. Yeeshu Jain, Standing Counsel
                                  for CALA.
CORAM:
HON'BLE MR. JUSTICE RAJIV SAHAI ENDLAW
HON'BLE MS. JUSTICE ASHA MENON

[VIA VIDEO CONFERENCING]

JUSTICE RAJIV SAHAI ENDLAW
     For judgment, see judgment in W.P.(C) No.2733/2019.



                                         RAJIV SAHAI ENDLAW, J.

ASHA MENON, J.

AUGUST 28, 2020/'gsr'..