M/S Glowwide Medicare vs M/S. Boston Scientific India Pvt. ...
2020 Latest Caselaw 2424 Del

                            $~2(original side)
                            *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                                                                     Decided on 14th August, 2020
                            +     O.M.P.(I) (COMM.) 234/2020 & I.A. 6915/2020
                                  M/S GLOWWIDE MEDICARE                ..... Petitioner
                                               Through: Mr. Vivekanandh, Adv.
                                                      Versus
                                  M/S. BOSTON SCIENTIFIC INDIA PVT. LTD ... Respondent
                                                Through:

                                  CORAM:
                                  HON'BLE MR. JUSTICE C. HARI SHANKAR
                                                      O R D E R (ORAL)

% 14.08.2020 (Video-Conferencing)

O.M.P.(I) (COMM.) 234/2020

1. Learned counsel appearing for the petitioner seeks leave to withdraw this petition, as he intends to move the learned trial court for appropriate orders.

2. The petition is, accordingly, dismissed as withdrawn.

IA 6915/2020

In view of the order passed in the petition, this application is disposed of.

C. HARI SHANKAR, J AUGUST 14, 2020 r.bararia

Signature Not Verified Digitally Signed By:SUNIL

Signing Date:17.08.2020 15:38:23