Hindustan Construction Co. Ltd. vs Ircon International Limited
2020 Latest Caselaw 2343 Del

                            $~2 (original side)
                            *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                            +      O.M.P.(MISC.)(COMM) 171/2020 & I.A. 6549/2020, I.A.
                                   6550/2020
                                   HINDUSTAN CONSTRUCTION CO. LTD.        .... Petitioner
                                               Through: Mr. Jayant Mehta, Mr. Rishi
                                                        Agrawala, Ms. Shruti Arora nd
                                                        Mr.Ankit Banati, Advs.

                                                           versus


                                   IRCON INTERNATIONAL LIMITED        ..... Respondent
                                                Through: Mr.Gauhar     Mirza       and
                                                         Mr.Manavendra Gupta, Advs.

                                   CORAM:
                                   HON'BLE MR. JUSTICE C. HARI SHANKAR

                                                        ORDER

% 05.08.2020 (Video-Conferencing)

1. This is a petition under Section 29A(6) of the Arbitration & Conciliation Act, 1996, seeking extension of the time, available with the learned Arbitral Tribunal, to conclude the arbitral proceedings and deliver award, by a period of three months.

2. Learned Counsel for the respondent has no objection.

3. Accordingly, the time available with the learned Arbitral Tribunal, to conclude the arbitral proceedings and deliver award thereon, stands extended by a period of three months with effect from Signature Not Verified Digitally Signed By:SUNIL

Signing Date:07.08.2020 12:43:14 today i.e. 5th August, 2020.

4. The petition is allowed in the aforesaid terms.

I.A. 6549/2020, I.A. 6550/2020

1. In view of the disposal of the O.M.P., these applications are also stand disposed of.

C. HARI SHANKAR, J AUGUST 05, 2020/kr

Signature Not Verified Digitally Signed By:SUNIL

Signing Date:07.08.2020 12:43:14