Oscar Fernandes vs Assistant Commissioner Of Income ...
2018 Latest Caselaw 5449 Del

*       IN THE HIGH COURT OF DELHI AT NEW DELHI
                                   Decided on: 10.09.2018


+       W.P.(C) 8483/2018, C.M. APPL.32583-32585/2018
        OSCAR FERNANDES                            ......Petitioner
                   Versus
        ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 52(1)
        AND ORS.                                   .....Respondents

+ W.P.(C) 8293/2018, C.M. APPL.31812-31814/2018 RAHUL GANDHI ......Petitioner Versus PRINCIPAL COMMISSIONER OF INCOME TAX-18 AND ORS.

.....Respondents

Through: Sh. Arvind Datar, Sr. Advocate with Ms. Kavita Jha and Sh. Vaibhav Kulkarni, Advocates, for petitioner in W.P.(C) 8293/2018. Sh. P. Chidambaram, Sr. Advocate with Ms. Kavita Jha and Sh. Vaibhav Kulkarni, Advocates, for petitioner in W.P.(C) 8482/2018 and W.P.(C) 8483/2018. Sh.Tushar Mehta, ASG with Sh. Zoheb Hossain, Sr. Standing Counsel, for Revenue.

CORAM:

HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MR. JUSTICE A.K. CHAWLA

MR. JUSTICE S. RAVINDRA BHAT

%

1. W.P.(C) 8293/2018; W.P.(C) 8482/2018 and W.P.(C) 8483/2018 are dismissed.

2. For detailed judgment, the decision dated 10.09.2018 in W.P.(C) 8482/2018

may be referred to.

S. RAVINDRA BHAT (JUDGE)

A.K. CHAWLA (JUDGE) SEPTEMBER 10, 2018