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Surendra Kumar Jain vs Principal Commissioner Of Income ...
2018 Latest Caselaw 5956 Del

Citation : 2018 Latest Caselaw 5956 Del
Judgement Date : 1 October, 2018

Delhi High Court
Surendra Kumar Jain vs Principal Commissioner Of Income ... on 1 October, 2018
$~22 to 34
*     IN THE HIGH COURT OF DELHI AT NEW DELHI
%                                        Date of Decision: 01.10.2018

+       W.P.(C) 4305/2018 & CM APPL.16760/2018
        SURENDRA KUMAR JAIN                    ..... Petitioner
                        versus
        PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL)-III,
        NEW DELHI & ANR.                       ..... Respondents

+ W.P.(C) 4306/2018 & CM APPL.16761/2018 SURENDRA KUMAR JAIN ..... Petitioner versus PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL)-III, NEW DELHI & ANR. ..... Respondents

+ W.P.(C) 4307/2018 & CM APPL.16762/2018 SURENDRA KUMAR JAIN ..... Petitioner versus PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL)-III, NEW DELHI & ANR. ..... Respondents

+ W.P.(C) 4308/2018 & CM APPL.16763/2018 SURENDRA KUMAR JAIN ..... Petitioner versus PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL)-III, NEW DELHI & ANR. ..... Respondents

+ W.P.(C) 4309/2018 & CM APPL.16764/2018 SURENDRA KUMAR JAIN ..... Petitioner versus PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL)-III, NEW DELHI & ANR. ..... Respondents

+ W.P.(C) 4310/2018 & CM APPL.16766/2018

SURENDRA KUMAR JAIN ..... Petitioner versus PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL)-III, NEW DELHI & ANR. ..... Respondents

+ W.P.(C) 4311/2018 & CM APPL.16768/2018 VIRENDRA JAIN ..... Petitioner versus PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL)-III, NEW DELHI & ANR. ..... Respondents

+ W.P.(C) 4313/2018 & CM APPL.16772/2018 VIRENDRA JAIN ..... Petitioner versus PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL)-III, NEW DELHI & ANR. ..... Respondents

+ W.P.(C) 4314/2018 & CM APPL.16774/2018 VIRENDRA JAIN ..... Petitioner versus PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL)-III, NEW DELHI & ANR. ..... Respondents

+ W.P.(C) 4315/2018 & CM APPL.16781/2018 VIRENDRA JAIN ..... Petitioner versus PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL)-III, NEW DELHI & ANR. ..... Respondents

+ W.P.(C) 4316/2018 & CM APPL.16782/2018 VIRENDRA JAIN ..... Petitioner versus PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL)-III, NEW DELHI & ANR. ..... Respondents

+ W.P.(C) 4318/2018 & CM APPL.16786/2018 VIRENDRA JAIN ..... Petitioner versus PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL)-III, NEW DELHI & ANR. ..... Respondents

+ W.P.(C) 4319/2018 & CM APPL.16787/2018 VIRENDRA JAIN ..... Petitioner versus PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL)-III, NEW DELHI & ANR. ..... Respondents Present: Mr.Piyush Kaushik, Adv. for petitioners, in Item Nos.22 to 34.

Mr.Ajit Sharma and Mr.Asheesh Jain, Adv. for respondents in Item Nos.22 to 34. CORAM:

HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MR. JUSTICE A.K.CHAWLA S.RAVINDRA BHAT, J.(ORAL)

1. WP(C) 4305/2018, WP(C) 4306/2018, WP(C) 4307/2018, WP(C) 4308/2018, WP(C) 4309/2018, WP(C) 4310/2018, WP(C) 4311/2018, WP(C) 4312/2018, WP(C) 4313/2018, WP(C) 4314/2018, WP(C) 4315/2018, WP(C) 4316/2018, WP(C) 4318/2018 and WP(C) 4319/2018 are allowed.

2. For detailed judgment, the decision dated 01.10.2018 in WP(C) 4304/2018 may be referred to.

S. RAVINDRA BHAT, J

A.K.CHAWLA OCTOBER 01, 2018/ssc

 
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