Saurabh Malhotra And Ors. vs Ndmc And Ors.
2018 Latest Caselaw 1994 Del

*      IN THE HIGH COURT OF DELHI AT NEW DELHI

                                             Reserved on: 20.03.2018
                                           Pronounced on: 23.03.2018

+    W.P.(C) 2198/2017
     SAURABH MALHOTRA AND ORS            ..... Petitioners
                       Versus
     NEW DELHI MUNICIPAL COUNCIL (NDMC) AND ORS.
                                             .... Respondents

And connected matters:

+ W.P.(C) 3995/2017 M/S. PEAREY LAL AND SONS (P) LTD. ..... Petitioner versus NEW DELHI MUNICIPAL COUNCIL AND ANR..... Respondents

+ W.P.(C) 4789/2017, C.M. APPL.20759/2017 M/S. MEHRA JEWEL PALACE PVT. LTD. ..... Petitioner versus NEW DELHI MUNICIPAL COUNCIL AND ANR..... Respondents Through: Mr. B.B. Jain, Mr. Amitabh Marwaha and Mr. Abhay Jain, Advocates, in W.P.(C) 188/2018, W.P.(C) 2198/2017 & W.P.(C) 3995/2017.

Ms. Aastha Dhawan and Ms. Diksha Mathur, Advocates, for petitioner, in W.P.(C) 4789/2017. Mr. Arjun Mitra, Mr. Abhishek Mishra, Ms. Kaskaran Kaur, Advocates, with Mr. Puneet Gupta, DEO and Mr. Hardeep Singh, Jr. Assistant, NDMC, in all matters.

Mr. Sanjeev Uniyal and Mr. Dhawal Uniyal, Advocates, for UOI, in W.P.(C) 188/2018. Ms. Shreya Sinha and Mr. Amritesh Raj, Advocates, for UOI, in W.P.(C) 2198/2017. Mr. Santosh Kumar Pandey, Advocate, for UOI, in W.P.(C) 3995/2017.

CORAM:

HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MR. JUSTICE A.K. CHAWLA

MR. JUSTICE S. RAVINDRA BHAT %

1. The writ petitions are allowed without any order on costs.

2. For detailed judgment, the decision dated 23.02.2018 in W.P.(C) 188/2018 may be referred to.

S. RAVINDRA BHAT (JUDGE)

A.K. CHAWLA (JUDGE) MARCH 23, 2018