M/S Innovative Co-Operative ... vs Pushpa Aggarwal
2018 Latest Caselaw 130 Del

Citation : 2018 Latest Caselaw 130 Del
Judgement Date : 5 January, 2018

Delhi High Court

M/S Innovative Co-Operative ... vs Pushpa Aggarwal on 5 January, 2018

*      IN THE HIGH COURT OF DELHI AT NEW DELHI


                      RESERVED ON : 5th DECEMBER, 2017
                       DECIDED ON : 5th JANUARY, 2018

+         RSA 306/2016 & CM No.38034/2016
     M/S INNOVATIVE CO-OPERATIVE URBAN BANK LTD
                                         ..... Appellant
               Through : Mr.V.K.Khanna, Advocate.

                       versus

     PUSHPA AGGARWAL                    ..... Respondent
             Through : Mr.Puneet Yadav, Advocate.

     CORAM:
     HON'BLE MR. JUSTICE S.P.GARG

S.P.GARG, J.

The present appeal is dismissed in terms of a detailed common judgment delivered today which is placed in the file of RSA 308/2016 titled 'M/s. Innovative Co-operative Urban Bank Ltd. vs. Babita Aggarwal'.

(S.P.GARG) JUDGE JANUARY 05, 2018 / tr

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