Shakti Singh vs Vice Chancellor Of The University ...
2018 Latest Caselaw 7502 Del

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*       IN THE HIGH COURT OF DELHI AT NEW DELHI
%                                    Reserved on: 13th December, 2018
                                   Pronounced on: 18th December, 2018

+       W.P.(C) 13197/2018
        SHAKTI SINGH                                    ..... Petitioner
                          Through:    Mr.Amit Singh Chadha, Sr
                                      Advocate with Mr.Sindhu Sinha,
                                      Mr.Sandeep Mahpatra, Mr.Sahil
                                      Mongia and Mr.Vikrant Goyal,
                                      Advocates.
                          versus

    VICE CHANCELLOR OF
    THE UNIVERSITY OF DELHI               ..... Respondent
                  Through: Ms.Pinky Anand, ASG with
                           Mr.Mohinder           J.S.Rupal,
                           Ms.Saudamini     Sharma and
                           Mr.Chakitan Vikram Shekhar,
                           Advocates.
CORAM:
HON'BLE MR. JUSTICE YOGESH KHANNA

YOGESH KHANNA, J.

In view of order passed in connected W.P. (C) No.10722/2018 Sunny Chhillar vs University of Delhi & Another this petition also stands disposed of.

YOGESH KHANNA, J.

DECEMBER 18, 2018 DU