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Golden Diamond Estate Pvt Ltd vs Lt Governor Of Delhi And Ors
2017 Latest Caselaw 1586 Del

Citation : 2017 Latest Caselaw 1586 Del
Judgement Date : 24 March, 2017

Delhi High Court
Golden Diamond Estate Pvt Ltd vs Lt Governor Of Delhi And Ors on 24 March, 2017
$~R-13.
*     IN THE HIGH COURT OF DELHI AT NEW DELHI
+     W.P.(C) 6249/2011
      GOLDEN DIAMOND ESTATE PVT LTD            ..... Petitioner
                  Through: Mr. Sunil Magon, Advocate

                          versus

      LT GOVERNOR OF DELHI AND ORS               ..... Respondents
                   Through: Ms. Sakshi Popli, Advocate for
                   Mr. Arjun Mitra, Advocate for R-2/NDMC.

      CORAM:
      HON'BLE MS. JUSTICE HIMA KOHLI

                          ORDER

% 24.03.2017

1. Mr. Magon, learned counsel for the petitioner states on instructions that having sold the subject premises, the petitioner/company does not wish to pursue the present petition any further.

2. Leave, as prayed for, is granted. The petition is disposed of as not pressed.

HIMA KOHLI, J MARCH 24, 2017 rkb

 
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