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Rajeev C. Mathur And Anr. vs Union Of India And Ors.
2017 Latest Caselaw 3473 Del

Citation : 2017 Latest Caselaw 3473 Del
Judgement Date : 20 July, 2017

Delhi High Court
Rajeev C. Mathur And Anr. vs Union Of India And Ors. on 20 July, 2017
$~R-8 (CAT matters)
*    IN THE HIGH COURT OF DELHI AT NEW DELHI
+    W.P.(C) 7860/2011
     RAJEEV C. MATHUR AND ANR.                           ..... Petitioners
                        Through: None.
                        versus

     UNION OF INDIA AND ORS.                    ..... Respondents
                   Through: Mr R.V. Sinha, Adv.
     CORAM:
     HON'BLE MS. JUSTICE HIMA KOHLI
     HON'BLE MS. JUSTICE DEEPA SHARMA
                   ORDER

% 20.07.2017

1. The present petition has been shown as pending in the Regular Cause List ever since 03.07.2017. It was taken up for hearing on 04.07.2015, 05.07.2015 and 10.07.2015. However, none had appeared for the petitioners on the aforesaid dates. The position remains the same today.

2. It appears that the petitioners are not interested in prosecuting the present petition which is accordingly dismissed in default and for non-prosecution.

HIMA KOHLI, J

DEEPA SHARMA, J JULY 20, 2017 bg

 
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