Sukhbir Singh & Ors vs Govt. Of Nct Of Delhi & Ors
2017 Latest Caselaw 3445 Del

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*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                                Decided on: 19.07.2017
+    W.P.(C) 7299/2015 & CM No.13410/2015

     VIKAS & ORS                                        ..... Petitioners
                         versus
     GOVT. OF NCT OF DELHI & ORS                        ..... Respondents

And connected matters:

W.P.(C) 7304/2015 & CM No.13417/2015 W.P.(C) 7306/2015 & CM No.13420/2015 W.P.(C) 7307/2015 & CM No.13421/2015 W.P.(C) 7313/2015 & CM No.13430/2015

Present: Mr. Aagney Sail, Adv. for the petitioners.

Mr. Yeeshu Jain, Standing Counsel with Ms. Jyoti Tyagi, Adv. for L&B.

Ms. Reenuka Arora, Adv. for DSIIDC. CORAM:

HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MR. JUSTICE S.P.GARG MR. JUSTICE S. RAVINDRA BHAT (OPEN COURT)

The writ petitions are dismissed. For detailed judgment, the decision dated 19.07.2017 in W.P.(C) No.7299/2015 may be referred to.

S. RAVINDRA BHAT, J

S.P.GARG, J JULY 19, 2017/kks