Mukesh Kumar vs State Of Delhi
2017 Latest Caselaw 41 Del

Citation : 2017 Latest Caselaw 41 Del
Judgement Date : 3 January, 2017

Delhi High Court

Mukesh Kumar vs State Of Delhi on 3 January, 2017

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*IN THE HIGH COURT OF DELHI AT NEW DELH

%                          Reserved on: 1st December, 2016
                           Date of decision: 3rd January, 2017


+                      CRL.A. No. 535/2000
     MUKESH KUMAR                             ..... Appellant
             Through:        Mr.Vinod Pant with
                             Mr.Deepak Kumar Raut, Advs.

                             versus
     STATE OF DELHI                              ..... Respondent
                  Through:            Ms. Aashaa Tiwari, APP for
                                      the State

     CORAM:
     HON'BLE MS. JUSTICE GITA MITTAL
     HON'BLE MS. JUSTICE ANU MALHOTRA

                       JUDGMENT

GITA MITTAL, J.

1. For orders, see Criminal Appeal No.523/2000.

GITA MITTAL, J

JANUARY 3rd, 2017 ANU MALHOTRA, J kr

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