Deepshikkha Kumari & Anr. vs Madhuri Singh
2017 Latest Caselaw 1965 Del

Citation : 2017 Latest Caselaw 1965 Del
Judgement Date : 21 April, 2017

Delhi High Court

Deepshikkha Kumari & Anr. vs Madhuri Singh on 21 April, 2017

$~23.
*     IN THE HIGH COURT OF DELHI AT NEW DELHI
+     CONT.CAS(C) 50/2013
      DEEPSHIKKHA KUMARI & ANR.                 ..... Petitioners
                   Through: Ms. Aditi Laxman, Advocate

                         versus

      MADHURI SINGH                             ..... Respondent
                  Through: Mr. V.K. Garg, Senior Advocate with
                  Mr. Sunil Kumar and Ms. Noopur Dubey,
                  Advocates

      CORAM:
      HON'BLE MS. JUSTICE HIMA KOHLI
      HON'BLE MS. JUSTICE SANGITA DHINGRA SEHGAL

                         ORDER

% 21.04.2017

1. Counsel for the petitioners states that she does not wish to press the present contempt petition.

2. Leave, as prayed for, is granted. The petition is dismissed as withdrawn.

HIMA KOHLI, J

SANGITA DHINGRA SEHGAL, J APRIL 21, 2017 rkb

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