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Mohd.Wasim @ Pappu @ Riaz vs The State (Nct Of Delhi)
2016 Latest Caselaw 6518 Del

Citation : 2016 Latest Caselaw 6518 Del
Judgement Date : 18 October, 2016

Delhi High Court
Mohd.Wasim @ Pappu @ Riaz vs The State (Nct Of Delhi) on 18 October, 2016
*      IN THE HIGH COURT OF DELHI AT NEW DELHI

                        RESERVED ON : 30th SEPTEMBER, 2016
                        DECIDED ON : 18th OCTOBER, 2016


+                        CRL.A.950/2015
      MOHD.WASIM @ PAPPU @ RIAZ                        ..... Appellant
                         Through :    Mr.K.Singhal, Advocate.


                         VERSUS
      THE STATE (NCT OF DELHI)                         ..... Respondent
                         Through :    Mr.Amit Gupta, APP.

CORAM:
HON'BLE MR. JUSTICE S.P.GARG
S.P.GARG, J.

The present appeal stands disposed of in terms of a detailed common judgment delivered today which is placed in the file of Crl.A.956/2015 titled 'Shri Balram vs. State'.

(S.P.GARG) JUDGE OCTOBER 18, 2016 / tr

 
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