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The Financial Times Ltd. vs Times Publishing House Ltd.
2016 Latest Caselaw 6462 Del

Citation : 2016 Latest Caselaw 6462 Del
Judgement Date : 7 October, 2016

Delhi High Court
The Financial Times Ltd. vs Times Publishing House Ltd. on 7 October, 2016
           *IN THE HIGH COURT OF DELHI AT NEW DELHI
%                               Date of decision: 7th October, 2016
+                         W.P.(C) No.2737/2012

       THE FINANCIAL TIMES LTD.                   ..... Petitioner
                    Through: Mr. P.S. Raman, Sr. Adv. with Mr.
                             Aparajitha Vishwanath, Mr. Gaurav
                             Mukherjee, Mr. J.V. Abhay, Mr.
                             Raghav Pant, Mr. Avijit Deb, Ms.
                             Ashima Obhan, Advs.
                                 Versus
       TIMES PUBLISHING HOUSE LTD.               ..... Respondent

Through: Mr. Hemant Singh, Mr. K. Datta, Mr. Shashi P. Ojha and Mr. Rahul Malhotra, Advs.

CORAM:-

HON'BLE MR. JUSTICE RAJIV SAHAI ENDLAW

1. For judgment see WP(C) No.2735/2012 titled The Financial Times Ltd. Vs. The Times Publishing House Ltd.

RAJIV SAHAI ENDLAW, J th OCTOBER 7 , 2016 pp/bs/m..

 
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