Times Publishing House Limited vs The Financial Times Ltd.
2016 Latest Caselaw 6461 Del

           *IN THE HIGH COURT OF DELHI AT NEW DELHI
%                               Date of decision: 7th October, 2016
+                      W.P.(C) No.3483/2012

       TIMES PUBLISHING HOUSE LIMITED                ..... Petitioner
                    Through: Mr. Hemant Singh, Mr. K. Datta, Mr.
                               Shashi P. Ojha and Mr. Rahul
                               Malhotra, Advs.
                            Versus
       THE FINANCIAL TIMES LTD.                  ..... Respondent

Through: Mr. P.S. Raman, Sr. Adv. with Mr. Aparajitha Vishwanath, Mr. Gaurav Mukherjee, Mr. J.V. Abhay, Mr. Raghav Pant, Mr. Avijit Deb, Ms. Ashima Obhan, Advs.

CORAM:-

HON'BLE MR. JUSTICE RAJIV SAHAI ENDLAW

1. For judgment see WP(C) No.2735/2012 titled The Financial Times Ltd. Vs. The Times Publishing House Ltd.

RAJIV SAHAI ENDLAW, J th OCTOBER 7 , 2016 pp/bs/m..