Vijender @ Kalu vs State
2016 Latest Caselaw 3434 Del

Citation : 2016 Latest Caselaw 3434 Del
Judgement Date : 9 May, 2016

Delhi High Court

Vijender @ Kalu vs State on 9 May, 2016

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*      IN THE HIGH COURT OF DELHI AT NEW DELHI

                                   RESERVED ON : May 06, 2016
                                   DECIDED ON : May 09, 2016

+                      CRL.A. 444/2014
     VIJENDER @ KALU                                 ..... Appellant
                       Through     Ms.Suman Chauhan, Advocate.
                       versus
     STATE                                     ..... Respondent
                       Through     Mr.Vinod Diwakar, APP with SI Shri
                                   Gopal.


      CORAM:
      HON'BLE MR. JUSTICE S.P.GARG

S.P.GARG, J.

1. The present appeal is disposed of in terms of a detailed common judgment delivered today which is placed in the file of Crl.A.No.441/2014 titled Budh Pal @ Budh Ram vs.State.

(S.P.GARG) JUDGE MAY 09, 2016/sa

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