Raju @ Tinku vs State Of Nct Of Delhi
2016 Latest Caselaw 4973 Del

Citation : 2016 Latest Caselaw 4973 Del
Judgement Date : 29 July, 2016

Delhi High Court

Raju @ Tinku vs State Of Nct Of Delhi on 29 July, 2016

*      IN THE HIGH COURT OF DELHI AT NEW DELHI


                             RESERVED ON : 22nd JULY, 2016
                             DECIDED ON : 29th JULY, 2016

+     CRL.A. 229/2016
      RAJU @ TINKU                                     ..... Appellant
                        Through :   Mr.Saurabh Kansal with Ms.Pallavi
                                    S.Kansal, Advocates.
                    versus
      STATE OF NCT OF DELHI                         ..... Respondent
                    Through :       Mr.Amit Gupta, APP.

      CORAM:
      HON'BLE MR. JUSTICE S.P.GARG

S.P.GARG, J.

The present appeal stands disposed of in terms of a detailed common judgment delivered today which is placed in the file of Crl.A.231/2016 titled 'Ramesh @ Nanku vs. State of NCT of Delhi'.

(S.P.GARG) JUDGE JULY 29, 2016 / tr

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