Incab Sramik Sangh And Ors. vs Appellate Authority For ...
2016 Latest Caselaw 84 Del

Citation : 2016 Latest Caselaw 84 Del
Judgement Date : 6 January, 2016

Delhi High Court

Incab Sramik Sangh And Ors. vs Appellate Authority For ... on 6 January, 2016

*     IN THE HIGH COURT OF DELHI AT NEW DELHI

                                      RESERVED ON: 30.11.2015
%                                  PRONOUNCED ON: 06.01.2016

+     W.P.(C) 5954/2011
      INCAB SRAMIK SANGH AND ORS.                  ....Petitioners
           Versus
      APPELLATE AUTHORITY FOR INDUSTRIAL AND
      FINANCIAL RECONSTRUCTIONS AND ORS.
                                                 ...Respondents
      W.P.(C) 5197/2011, C.M. NOS.219/2012 & 3077/2012
      ALL INDIA INCAB INDUSTRIES EMPLOYEES
      FEDERATION AND ORS.                          ....Petitioners
           Versus
      AAIFR AND ORS.                            ...Respondents

                   Through: Sh. Ankur. S. Kulkarni and Sh. Anand
                   Srivastava, Advocates, for Incab Industries Ltd, in
                   all matters.
                   Sh. Pratik Jalan, Sh. D.P. Mohanty, Sh. Ritesh
                   Isaac and Sh. Anurag Tripathi, Advocates, in all
                   matters.
                   Sh. Darpan Wadhwa, Sh. Saurabh Seth, Ms. Sonia
                   Dube and Sh. S. Chakraborty, Advocates, in all
                   matters.
                   Sh. Vikas Singh, Sr. Advocate, Sh. Sanjiv Sen, Sr.
                   Advocate, Sh. Sameer Dewan and Sh. Gaurav
                   Malik, Advocates, for Respondent Nos. 14, 20, 21,
                   27, 36, 53 and 58 in W.P.(C)5010/2011 and for
                   Respondent Nos. 15, 22, 23, 29 and 46 in W.P.(C)
                   5954 & 5197/2011.
                   Sh. Tarun. K. Banga, for Tata Steel Ltd.
                   Sh. Himanshu Bagdwal, Advocate, for Incab
                   Industries Ltd. in all matters.




W.P.(C)5954 & 5197/2011                                         Page 1
 CORAM:
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
HON'BLE MR. JUSTICE R.K. GAUBA
S.RAVINDRA BHAT, J.

For detailed order, see judgment dated 06.01.2016 passed in connected matter, i.e., W.P.(C)5010/2011 - R.R. Kabel limited v. M/s. Incab Industries Ltd. and Others.

S. RAVINDRA BHAT (JUDGE)

R.K. GAUBA (JUDGE) JANUARY 06, 2016

W.P.(C)5954 & 5197/2011 Page 2