Ameen vs State
2016 Latest Caselaw 744 Del

Citation : 2016 Latest Caselaw 744 Del
Judgement Date : 1 February, 2016

Delhi High Court

Ameen vs State on 1 February, 2016

Author: S. P. Garg

*     IN THE HIGH COURT OF DELHI AT NEW DELHI

                              RESERVED ON : 13th JANUARY, 2016
                               DECIDED ON : 1st FEBRUARY, 2016

+                        CRL.A.549/2005
      AMEEN                                                 ..... Appellant
                         Through :    Mr.J.K.Singh, Advocate.

                         versus

      STATE                                           ..... Respondent
                         Through :    Ms.Meenakshi Dahiya, APP.

      CORAM:
      HON'BLE MR. JUSTICE S.P.GARG

S.P.GARG, J.

The present appeal is allowed in terms of a detailed common

judgment delivered today which is placed in the file of Crl.A.570/2005

titled 'Sarvar Jahangir @ Raja vs. State (NCT of Delhi)'.

(S.P.GARG) JUDGE

FEBRUARY 01, 2016 / tr

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